Dwilip.C.R vs The Revenue Divisional Officer
2023 Latest Caselaw 10452 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    SATURDAY, THE 30TH DAY OF SEPTEMBER 2023 / 8TH ASWINA, 1945
                        WP(C) NO. 32135 OF 2023
PETITIONER :

          DWILIP C.R.,
          AGED 68 YEARS,
          S/O V.R.RAGHAVAMENON VACHEN HOUSE,
          KANNANKULANGARA, THEKKUMBHAGOM VILLAGE,
          KANAYANOOR TALUK THRIPUNITHURA P.O,
          ERNAKULAM, PIN - 682 301

          BY ADV K.P.MADHU



RESPONDENTS :

    1     THE REVENUE DIVISIONAL OFFICER,
          REVENUE DIVISIONAL OFFICE,
          FORT KOCHI ERNAKULAM DISTRICT,
          PIN - 682 001

    2     THE TAHASILDAR (LR)
          KANAYANNOR TALUK OFFICE,
          PARKAVENUE, ERNAKULAM,
          PIN - 682 011

    3     THE VILLAGE OFFICER,
          THEKKUMBHAGAM VILLAGE OFFICE, THRIPUNITHURA
          THRIPUNITHURA P.O, ERNAKULAM, PIN - 682 301

    4     THE AGRICULTURAL OFFICER,
          KRISHIBHAVAN, THRIPUNITHURA,
          PIN - 682 301

          BY SMT.N.DEEPA, SENIOR GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32135 OF 2023
                                         2



                      BECHU KURIAN THOMAS, J.
                   =-=-=-=-=-=-=-=-=-=-=-=-=-=
                      W.P.(C) No.32135 of 2023
                   =-=-=-=-=-=-=-=-=-=-=-=-=-=
              Dated this the 30th day of September, 2023


                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

this writ petition with liberty to file a fresh writ petition.

Reserving the aforesaid liberty, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM