Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

N.Raveendran vs The District Collector
2023 Latest Caselaw 10441 Ker

Citation : 2023 Latest Caselaw 10441 Ker
Judgement Date : 30 September, 2023

Kerala High Court
N.Raveendran vs The District Collector on 30 September, 2023
WP(C) No.31373/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
            Saturday, the 30th day of September 2023 / 8th Aswina, 1945
                              WP(C) NO. 31373 OF 2023
   PETITIONER:

          N.RAVEENDRAN, AGED 64 YEARS, S/O. NANU, RANJINI OLAVARA,
          UDUMBUMTHALA P.O., KASARAGODE, PIN-671311

   RESPONDENTS:

      1. THE DISTRICT COLLECTOR, COLLECTORATE, KASARGODE, PIN - 671121
      2. THE DEPUTY DIRECTOR OF PANCHAYAT, OFFICE OF THE DEPUTY DIRECTOR,
         CIVIL STATION, KASARAGODE, PIN - 671121
      3. THRIKKARIPUR GRAMA PANCHAYATH, THRIKKARIPUR P.O., KASARAGOD,
         REPRESENTED BY ITS SECRETARY, PIN - 671310
      4. THE SECRETARY, THRIKKARIPUR GRAMA PANCHAYATH THRIKKARIPUR P.O.,
         KASARAGODE, PIN - 671310
      5. SREE OLAVARA MUNDYAKAVU, DEVASWOM, MUNDYAKAVU DEVASWOM OFFICE,
         OLAVARA P.O., UDUMBUTHALA REPRESENTED BY ITS PRESIDENT/SECRETARY,
         PIN - 671311
      6. SREE OLAVARA MUNDYAKAVU SMASHANA COMMITTEE, MUNDYAKAVU DEVASWOM,
         OLAVARA, UDUMBATHALA, REPRESENTED BY ITS PRESIDENT/SECRETARY,
         PIN-671311


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim order directing the 3rd and 4th respondents to
   implement ext-p3 circular and ext-p4 judgement and evict the party
   respondents from 75 cents of river puramboku vested with the panchayath,
   pending disposal of the above writ petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.. ANIL KUMAR M.SIVARAMAN Advocate for the petitioner, the court passed
   the following:
 WP(C) No.31373/2023                         2/3



                               BECHU KURIAN THOMAS, J.
                              =-=-=-=-=-=-=-=-=-=-=-=-=-=
                                 W.P.(C) No.31373 of 2023
                              =-=-=-=-=-=-=-=-=-=-=-=-=-=
                         Dated this the 30th day of September, 2023


                                           ORDER

The learned Government Pleader takes notice for R1 and R2.

The learned Standing Counsel takes notice for R3 and R4. Issue notice by

speed post to R5 and R6.





                                           BECHU KURIAN THOMAS, JUDGE

       RKM
 WP(C) No.31373/2023                 3/3

                       APPENDIX OF WP(C) 31373/2023
Exhibit- P3           TRUE COPY OF THE CIRCULAR NO.41630/RC4/2014/LSGD, DATED
                      25/9/2014.
Exhibit- P4           TRUE COPY OF THE JUDGMENT DTD. 22/7/2022 IN

W.P.(C)40459/2018 ON THE FILE OF THIS HON'BLE COURT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter