Abhinandlal vs The State Of Kerala
2023 Latest Caselaw 10349 Ker

WA No.1571/2023                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                             &
                             THE HONOURABLE MR.JUSTICE V.G.ARUN
                  Tuesday, the 26th day of September 2023 / 4th Aswina, 1945
                             IA.NO.1/2023 IN WA NO. 1571 OF 2023

        AGAINST JUDGMENT DATED 25.08.2023 IN WP(C) 25005/2023 OF THIS COURT

   PETITIONER/APPELLANT:

          ABHINANDLAL, S/O. B.S. MANILAL, AGED 19 YEARS, SARASWATHI
          BHAVAN, NJARACKAL, PERINAD P.O., KOLLAM DISTRICT - 691601.

   RESPONDENTS/RESPONDENTS:

      1. THE STATE OF KERALA, REP. BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
         OF SPORTS AND YOUTH AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM -
         695001.
      2. KERALA STATE SPORTS COUNCIL, STATUE, THIRUVANANTHAPURAM-695001. REP.
         BY ITS SECRETARY.
      3. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS, 5TH FLOOR, KSHB
         BUILDINGS, THIRUVANANTHAPURAM - 695001.
      4. VASUDEVAN DEEPAK, S/O. DEEPAK, AGED 18 YEARS, 15, SHIVA, PUTHIYARA,
         KOZHIKODE DISTRICT- 673004.
      5. ANU SYNA S., D/O. SHAHIR V.K., AGED 18 YEARS, 'RHYTHAM',
         NEYTHKULANGARA, CHEVAYUR, KOZHIKODE DISTRICT - 673017.
      6. BRIJIT JOSEPH, D/O. JOSEPH, AGED 19 YEARS, THOONUMKAL HOUSE,
         EZHACHERY P.O., KOTTAYAM - 686651.
      7. NIRANJANA, D/O. DILEEP, AGED 18 YEARS, RAJEEV VIHAR GRA 254,
         GOWREESHAPATTOM, PATTOM, THIRUVANANTHAPURAM - 695004.
      8. GAUTHAM KISHOR, S/O. DR. KISHOR, AGED 19 YEARS, THARAYIL HOUSE,
         KOTTAPURAM P.O., KODUGALLOOR, THRISSUR DISTRICT - 680667.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to allow impleadement
   of 'Ms. V. Janaki Nair, aged 19 years, D/o. K.Vijayakrishnan, TC 42/10
   (21), House No.SPTRA 94/2, Gangothri, Kilikode Lane, Sreevaraham, Manacaud
   P.O., Thiruvananthapuram-695009' as Additional Respondent No.9 in the
   above Writ Appeal in the best interest of justice.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.GEORGE POONTHOTTAM, SENIOR ADVOCATE and M/S. SUNIL V. MOHAMMED,
   MANOJ N. & TOM PIOUS, Advocates for the petitioner and of Sri. P.G.
   PRAMOD, GOVERNMENT PLEADER for the respondents 1 & 3 AND ADV. K.C. VINCENT
   FOR R6, the court passed the following:
 WA No.1571/2023                                2/2




                                          ORDER

Issue notice To MS. V. Janaki Nair, aged 19 years, D/o. K. Vijayakrishnan, TC 42 10 (21), House No. SPTRA 94/2, Gangothri, Kilikode Lane, Sreevaraham, Manacaud P.O., Thiruvananthapuram-695009 through special messenger.

Post on 29/09/2023.

The Government shall also file an affidavit describing the manner and method by which the final list is prepared for giving admission to the reserved seats under the sports quota.

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

26-09-2023 /True Copy/ Assistant Registrar