Jaibin Jose vs State Of Kerala
2023 Latest Caselaw 10333 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023/30TH BHADRA, 1945
                  BAIL APPL. NO. 6447 OF 2021
 CRIME NO.839/2020 OF NARAKKAL POLICE STATION, ERNAKULAM
   AGAINST THE ORDER/JUDGMENT CMP 921/2020 OF JUDICIAL
              MAGISTRATE OF FIRST CLASS -I,KOCHI
PETITIONER/ACCUSED:

           JAIBIN JOSE
           AGED 32 YEARS
           S/O.JOSE, MAVUNGAL HOUSE,
           PADUVAPURAM P.O., EDAKKUNNU,
           KARAMANA - 683 576.
           BY ADV DINESH R.SHENOY


RESPONDENTS/STATE OF KERALA & DEFACTO COMPLAINANT:

    1      STATE OF KERALA
           REP. BY PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, ERNAKULAM - 682 031
           REPRESENTING THE STATION HOUSE OFFICER,
           NJARAKKAL,
           REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
           OF KERALA.
    2      XX
           XX
           SRI.K.DENNY DEVASSY, SR.PUBLIC PROSECUTOR
        THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 BAIL APPL. NO. 6447 OF 2021
                                 2

                            ORDER

Dated this the 21st day of September, 2023

This is a petition filed under Section 438 of the Code of

Criminal Procedure, seeking pre-arrest bail and the petitioner is

the 1st accused in crime No.839/2020 of Njarackal police station,

Ernakulam.

2. At the time of hearing, the learned Public Prosecutor

submitted that, in this matter, no instruction has been received.

3. No representation for the petitioner, though this

petition has been pending for the last two years, where the

prosecution alleges commission of offences punishable under

Sections 354 and 498A of IPC.

Hence, this petition stands closed, with liberty to the

petitioner to move for regular bail before the jurisdictional court,

in accordance with law.

Sd/-

A. BADHARUDEEN JUDGE

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