Citation : 2023 Latest Caselaw 10312 Ker
Judgement Date : 21 September, 2023
Con.Case(C) No.1959/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Thursday, the 21st day of September 2023 / 30th Bhadra, 1945
CONTEMPT CASE(C) NO. 1959 OF 2023(S) IN WP(C) 8912/2023
PETITIONER/PETITIONER:
DR. NANDINI NAIR, W/O C.N. MOHANAN NAIR, AGED 63 YEARS,
GOWRI, JAYANAGAR, MARADU, ERNAKULAM - 682 304.
BY ADVOCATES M/S. VINU CHAND, C.R.VINOD KUMAR, GEEVARGHESE MATHEW &
SHEENA K.S.
RESPONDENT/2ND RESPONDENT:
VISHNU RAJ IAS, REVENUE DIVISIONAL OFFICER,
FORT KOCHI, PIN - 682 001.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
21.09.2023, the court on the same day passed the following:
ORDER
It is submitted by the learned Government Pleader, on instructions,
that the report of the Agricultural Officer has been received and that
further steps are being taken to comply with the judgment.
Post after two weeks.
Sd/- ANU SIVARAMAN JUDGE
21-09-2023 /True Copy/ Assistant Registrar
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