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P.V. Sadanandan vs Ajith Ramachandaran
2023 Latest Caselaw 10311 Ker

Citation : 2023 Latest Caselaw 10311 Ker
Judgement Date : 21 September, 2023

Kerala High Court
P.V. Sadanandan vs Ajith Ramachandaran on 21 September, 2023
Con.Case(C) No.2119/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
               Thursday, the 21st day of September 2023 / 30th Bhadra, 1945

                    CON.CASE(C) NO. 2119 OF 2023 (S) IN WP(C) 30061/2022

   PETITIONER/PETITIONER:

           P.V. SADANANDAN, AGED 71 YEARS, S/O. P.K. VELAYUDHAN, CONTRACTOR,
           POTTASSERY HOUSE, VADUTHALA P.O., ERNAKULAM, KOCHI-682 023.

        BY ADVS. M/S.BABU JOSEPH KURUVATHAZHA,ARCHANA K.S.,MOHAMMED SHAFI.K,            &
        NOEL EALIAS

   RESPONDENT/2ND RESPONDENT:

           AJITH RAMACHANDARAN, WORKING AS CHIEF ENGINEER, PUBLIC WORKS
           DEPARTMENT (ROADS), PUBLIC OFFICES, VIKAS BHAVAN P.O.,
           THIRUVANANTHAPURAM, PIN - 695 033.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   21.09.2023, the court on the same day passed the following:
                                      ORDER

After going through the pleadings I am of the prima facie opinion that the respondent committed contempt. The respondent will appear in person before this Court on 27.10.2023. In the meanwhile, if the directions are complied with or judgment is varied/modified, appearance is dispensed with.

Post on 27.10.2023.

Issue a copy of this order to the Government Pleader who will communicate the same to the respondent.

Sd/- P.V.KUNHIKRISHNAN JUDGE

21-09-2023 /True Copy/ Assistant Registrar

 
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