Citation : 2023 Latest Caselaw 10300 Ker
Judgement Date : 21 September, 2023
RFA (MISC.) No.2/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Thursday, the 21st day of September 2023 / 30th Bhadra, 1945
IA.NO.1/2023 IN RFA (MISC.) NO. 2 OF 2023
OS 7/2015 OF SUB COURT, MUVATTUPUZHA
PETITIONER/APPELLANT:
ABUBACKER AGED 73 YEARS S/O. VAPPUKUTTY, PLAMOOTTIL HOUSE,
PADINJAREPUNNAMATTOM KARA, ENANALLOOR VILLAGE, MUVATTUPUZHA TALUK,
PIN 686673, PIN - 686673
RESPONDENTS/RESPONDENTS:
1. RASHEED S/O. MUHAMMED HAJI, PADINJARECHALIL HOUSE, KAVUMKARA KARA,
VELLOORKUNNAM VILLAGE, MUVATTUPUZHA TALUK PIN 686673, PIN - 686673
2. C.A. NASSIR AGED 41 YEARS S/O. ALIYAR, CHEMMAYATH HOUSE, PERUMATTOM
KARA, VELLOORKUNNAM, VILLAGE, MUVATTUPUZHA TALUK
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceeding in EP No 1/2022 pending before the Hon'ble Sub Court,
Muvattupuzha in connection with the execution of the Judgment and Decree
dated 11.12.2019 in O.S No 7/2015 passed by the Hon'ble Sub Court,
Muvattupuzha pending disposal of the Regular First Appeal(Miscellaneous)
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of D.G.VIPIN, DANIEL A.J., MANISHA V.V, ANNA ROSE NAMBADAN, Advocates for
the petitioners and of Sachin Ramesh, T.S.ATHIRA Advocates for the
respondent 1, the court passed the following:
ORDER
There will be an interim stay of all further proceedings in E.P No. 1/2022 before the Sub Court, Muvattupuzha for a period of six weeks.
Post after two weeks
Sd/- BASANT BALAJI, JUDGE
21-09-2023 /True Copy/ Assistant Registrar
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