Dasan Bernard vs Bissini Chandra S
2023 Latest Caselaw 10293 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                 CON.CASE(C) NO. 1764 OF 2023
AGAINST THE ORDER IN WP(C) 10464/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
          DASAN BERNARD,S/O. BERNARD, AGED 62 YEARS,
          DEVADANAM ARK, CHARUKAD, CHEMMAKKAD P.O,
          PERINAD , KOLLAM DISTRICT, PIN - 691601

          BY ADV H.RAMANAN


RESPONDENT/3RD RESPONDENT:
          BISSINI CHANDRA S, AGED 43 YEARS,
          RESIDING AT CHIRAYIL, MANGAD P.O, KOLLAM ,
          PIN 691015 , THE CHIEF MANAGER, CANARA BANK,
          CHINNAKADA BRANCH, CHINNAKADA, KOLLAM DISTRICT,
          KERALA, PIN - 691557

          BY ADV SHRI.M.GOPIKRISHNAN NAMBIAR, SC, CANARA BANK


OTHER PRESENT:
          E.K NANDA KUMAR.

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1764 OF 2023

                                      2




                     P.V.KUNHIKRISHNAN, J.
                 ------------------------------------------
                   Con. Case (C) No.1764 of 2023
                 -------------------------------------------
               Dated this the 21st day of September, 2023

                            JUDGMENT

This Contempt Case (Civil) is filed stating that there is violation of

the interim order dated 25.05.2023 in W.P.(C) No.10464 of 2023. It is

submitted that there is no time limit fixed in the above order. The

counsel appearing for the respondent submitted that a petition to

vacate the interim order is filed and the same is posted for hearing.

Hence, this Contempt Case (Civil) is closed with liberty to the

petitioner to re-open it, if the interim order is not vacated.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE AS CON.CASE(C) NO. 1764 OF 2023

APPENDIX OF CON.CASE(C) 1764/2023

PETITIONER'S ANNEXURES:

ANNEXURE A1 TRUE CERTIFIED COPY OF THE ORDER DATED 25/ 05/2023 IN WP(C) NO. 10464/ 2023 OF THIS HON'BLE COURT