Sulaigha vs Sachin Kumar Yadav Ias
2023 Latest Caselaw 10291 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                  CON.CASE(C) NO.1843 OF 2023
      JUDGMENT IN WP(C) 5553/2023 OF HIGH COURT OF KERALA
                         DATED 20.2.2023
                      --------------------
PETITIONER/WRIT PETITIONER :-

          SULAIGHA, AGED 60 YEARS
          W/O.SHAMSUDHEEN, NADAKKAVIL HOUSE,
          VALANCHERI P.O., MALAPPURAM, PIN - 676 552.

          BY ADVS.
          SHAKTHI PRAKASH
          MUHASIN K.M.



RESPONDENT/2ND RESPONDENT IN THE WPC :-

          SACHIN KUMAR YADAV IAS
          (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
          THE REVENUE DIVISIONAL OFFICER,
          TIRUR REVENUE DIVISIONAL OFFICE,
          TIRUR - THRIKANDIYOOR ROAD, TIRUR,
          MALAPPURAM, PIN - 676 101.

          SRI.B.UNNIKRISHNA KAIMAL, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1843 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 21st day of September, 2023

It is submitted by the learned Government Pleader that the

directions contained in the judgment have been complied with

and that an order has been passed on 31.8.2023. The said

submission is recorded. The Contempt of Court Case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/26.9.2023 CON.CASE(C) NO.1843 OF 2023

APPENDIX OF CON.CASE(C) 1843/2023

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO.

5553/2023 DATED 20-02-2023