Thiruvananthapuram Regional ... vs Commissioner Of Police
2023 Latest Caselaw 10284 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                             WP(C) NO. 30428 OF 2023
PETITIONER:

              THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS
              UNION LTD,
              KSHEERA BHAVAN, PATTOM, THIRUVANANTHAPURAM- REPRESENTED BY
              ITS MANAGING DIRECTOR-IN-CHARGE, D.S. KONDA, S/O. SUBBAIAH,
              AGED 56 YEARS, RESIDING ELANGATH NAGAR, VALIYAVILA,
              THIRUVANANTHAPURAM, PIN - 695004

              BY ADV P.V.BABY



RESPONDENTS:

     1        COMMISSIONER OF POLICE
              OFFICE OF THE COMMISSIONER OF POLICE, THIRUVANANTHAPURAM,
              PIN - 695001

     2        CIRCLE INSPECTOR OF POLICE
              MUSEUM POLICE STATION, THIRUVANANTHAPURAM, PIN - 695001

              BY ADV. SYAMANTHAK, GOVERNMENT PLEADER

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                            SATHISH NINAN, J.
                   ==============================
                      W.P.(C) No.30428 OF 2023
                  ===============================
             Dated this the 21st day of September, 2023

                              JUDGMENT

The Annual General Body meeting of the petitioner

Society is scheduled to be held on 28.09.202 from 10.30

am at RDR Convention Centre, Edapazhanji,

Thiruvananthapuram. There are approximately 1000 members

to participate in the Annual General Body meeting. The

petitioner apprehends untoward incidents. They have

approached this Court seeking Police protection for the

smooth conduct of the Annual General Body meeting.

2. Heard, learned Counsel for the petitioner and the

learned Government Pleader.

3. Taking note of the circumstances, it is ordered

that the 2nd respondent shall ensure the smooth conduct

of the Annual General Body meeting scheduled to be held WP(C) No.30428 OF 2023

on 28.09.2023 without any law and order situation.

The writ petition is disposed of accordingly.

SATHISH NINAN JUDGE NB/21-9 APPENDIX OF WP(C) 30428/2023

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE PHOTO COPY OF THE ELECTION NOTIFICATION DATED 12/9/2023 PUBLISHED IN THE MATHRUBHUMI DAILY

EXHIBIT P2 TRUE PHOTO COPY OF THE ELECTION NOTIFICATION DATED 12/9/2023 PUBLISHED IN THE KERALA KAUMUDHI DAILY

EXHIBIT P3 TRUE PHOTO COPY OF THE CIRCULAR NO. 28/2013 DATED 20/11/2013 ISSUED BY THE STATE POLICE CHIEF

EXHIBIT P4 TRUE PHOTO COPY OF THE REPRESENTATION DATED 8/9/2023 ACCEPTED BY THE RESPONDENT ON 12/9/2023

RESPONDENTS' EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE