Kerala High Court
Raju vs Natesan on 21 September, 2023
OP(C) No.3371/2018 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Thursday, the 21st day of September 2023 / 30th Bhadra, 1945
OP(C) NO. 3371 OF 2018
AS 231/2012 OF ADDITIONAL DISTRICT COURT- V, KOTTAYAM
PETITIONERS:
1. RAJU, S/O GOPALAN, NADUVELEKOOTU HOUSE, VECHOOR VILLAGE,
KUDAVECHOOR P.O., VAIKOM TALUK, KOTTAYAM DISTRICT (DIED).
2. MALLIKA, W/O CHELLAPPAN, ALOOR HOUSE, KUDAVECHOOR P.O., VECHOOR
VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT.
3. MANOHARAN, S/O NANU, CHENAPPADY HOUSE, KUDAVECHOOR P.O., VECHOOR
VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT.
4. SARALA, W/O RAJU, NADUVILEKKATTU, VECHOOR KUDAVECHOOR P.O., VAIKOM
TALUK, KOTTAYAM DISTRICT.
5. BINDHU SABU, D/O RAJU, NADUVILEKKATTU, VCHOOR, KUDAVECHOOR P.O.,
VAIKOM TALUK, KOTTAYAM DISTRICT.
6. BENOY RAJ, S/O RAJU, NADUVILEKKUTTU, VECHOOR, KUDAVECHOOR P.O.,
VAIKOM TALUK, KOTTAYAM DISTRICT.
7. BEENA BINU, PUTHIYAYI VELIYIL, KANICHUKULANGARA, CHETHALA.
RESPONDENTS:
1. NATESAN, S/O UNNI, VAZHAKKAL, THENNEERMUKKAM MURI, THANNERMUKKOM
P.O., THANNERMUKKOM NORTH VILLAGE, CHERTHALA TALUK,
ALAPPUZHA-688527.(DIED)
2. VIJAYAN, S/O UNNI, VAZHAKKAL HOUSE, THANNEERMUKKAM MURI,
THANNERMUKKOM NORTH VILLAGE CHERTHALA TALUK, ALAPPUZHA-688527(DIED).
3. RAVEENDRAN, S/O UNNI, VAZHAKKAL HOUSE, THANNEERMUKKAM MURI,
THANNERMUKKOM NORTH VILLAGE CHERTHALA TALUK, ALAPPUZHA-688527(DIED).
4. V.D. SARADAMMA @ AMMINI, D/O KALYANI AMMA, NOW RESIDING AT
PUTHEVEETTIL HOUSE, 10TH WARD, WEST ELERI, PUNNAKKUNNU P.O.,
PUNGANCHAL, HOSDURG TALUK, KASARGOD DISTRICT-671533.
5. CHELLAMMA CHANDRASEKHARAN, W/O CHANDRASEKHARAN., PUTHENVELI HOUSE,
CHARAMANGALAM P.O., THANNEERMUKKAM MURI SOUTH VILLAGE, CHERTHALA
TALUK, ALAPPUZHA-688527.
6. CHELLAMMA, PUTHENVELI HOUSE, CHARAMANGALAM (5TH RESPONDENT)(SHOWN AS
TWICE IN THE JUDGMENT).
7. SUMA, D/O CHANDRASEKHARAN., MENTALLY RETARDED, REP BY HER MOTHER
CHELLAMMA CHANDRASEKHARAN, PUTHENVELI HOUSE, CHARAMANGALAM P.O.,
THANNEERMUKKAM MURI SOUTH VILLAGE CHERTHALA TALUK, ALAPPUZHA-688527.
8. ANILKUMAR, S/O CHANDRASEKHARAN., PUTHENVELI HOUSE, CHARAMANGALAM
P.O., THANNEERMUKKAM MURI SOUTH VILLAGE CHERTHALA TALUK,
ALAPPUZHA-688527.
9. VINOD, S/O CHANDRASEKHARAN., PUTHENVELI HOUSE, CHARAMANGALAM P.O.,
THANNEERMUKKAM MURI SOUTH VILLAGE CHERTHALA TALUK, ALAPPUZHA-688527.
10. BHASKARAN, S/O VAVA, IKARAPARAMBU HOUSE, KUDAVECHOOR P.O., VECHOOR
VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT-686144.
OP(C) No.3371/2018 2/3
11. MANI, W/O SADANANDAN, KALATHARA HOUSE, KUDAVECHOOR P.O., VECHOOR
VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT-686144.
12. BAHULEYAN, S/O NATESAN, DEVASWOMPARAMBIL, ALAPPUZHA NORTH
P.O.-688007.
13. PONNAPPAN, S/O NATESAN, VAZHAKKAL, THANNEERMUKKAM MURI,
THANNEERMUKKOM P.O. THANNEERMUKKOM NORTH VILLAGE, CHERTHALA TALUK,
ALAPPUZHA-688527.
14. USHA, D/O NATESAN, PUTHUPPALLIL, THALAYAZHAM P.O.-686607.
15. PRAKASAN, S/O VIJAYAN, VAZHAKKAL HOUSE, THANNEERMUKAM MURI P.O.
THANNEERMUKKOM NORTH VILLAGE, CHERTHALA TALUK, ALAPPUZHA-688527.
16. SULOCHANA, D/O NATESAN, DEVASWAMPARAMBU, ALAPPUZHA NORTH
P.O.-688007.
17. AISHA, D/O VIJAYAN, KAMAL VILAS, KALAVOOR P.O.-688522.
18. SHYLA, D/O VIJAYAN, PUTHENPURAYIL, KOKKOTHAMANGALAM-688527.
19. SHEELA, D/O VIJAYAN, DHANYA BHAVAN, THIRUVANCHOOR P.O.-686019.
20. VIJAYALATHA, D/O VIJAYAN, NIRUPAMA, THANNEERMUKKAM P.O.-688527.
21. SACHU IYER, D/O RAVEENDRAN, VAZHAKAL HOUSE, THANNERMUKKAM,
CHERTHALA, ALAPPUZHA (NOW AT B-17, THRUBHUVAN MANDIR, DOMBEVELI
EAST, THANE, MUMBAI-421201).
22. JOSHI V.R., S/O RAVEENDRAN, VAZHAKAL HOUSE, THANNEERKUKKAMD P.O.,
CHERTHALA, ALAPPUZHA-688527.
23. CHANDRAMATHI, W/O RAVEENDRAN, VAZHAKAL HOUSE, THANNERMUKKAM P.O.,
CHERTHALA, ALAPPUZHA-688527.
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to
issue an order or direction, directing the Additional District Court-V,
Kottayam to consider afresh, Exts.P2 and P4 applications, pending disposal
of the above original petition (civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S.DINESH R.SHENOY, EBIN MATHEW & ROHIT PREMANANDAN SHENOY, Advocates for
the petitioners and of SRI.D.VINOD & SMT.K.N.RAJANI, Advocates for the
respondents 4, 5, 7 to 9 & 12 to 23, the court passed the following:
ORDER
No appearance for the respondent. The delivery of the property will
stand deferred until the next posting date.
List on 6.10.2023.
Sd/- DEVAN RAMACHANDRAN, JUDGE
21-09-2023 /True Copy/ Assistant Registrar
OP(C) No.3371/2018 3/3
APPENDIX OF OP(C) 3371/2018
EXHIBIT P2 TRUE PHOTOCOPY OF IA NO.1658/2017 IN AS.NO.231/2012,
ADDITIONAL DISTRICT COURT-V, KOTTAYAM.
EXHIBIT P4 TRUE PHOTOCOPY OF IA NO.921/2018 IN AS.NO.231/2012,
ADDITIONAL DISTRICT COURT-V, KOTTAYAM.
