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Jyothika S.Nair vs The Commissioner For Entrance ...
2023 Latest Caselaw 10266 Ker

Citation : 2023 Latest Caselaw 10266 Ker
Judgement Date : 21 September, 2023

Kerala High Court
Jyothika S.Nair vs The Commissioner For Entrance ... on 21 September, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                         WP(C) NO. 30614 OF 2023
PETITIONER:

              JYOTHIKA S.NAIR
              AGED 19 YEARS
              D/O SAJEEVKUMAR K.GOPAL, AGED 19 YEARS, RESIDING AT
              KAKKATTUSSERY HOUSE, KINGINIMATTOM, ERNAKULAM DISTRICT,
              PIN - 682311.

              BY ADV SAJEEV KUMAR K.GOPAL


RESPONDENT:

              THE COMMISSIONER FOR ENTRANCE EXAMINATION
              5TH FLOOR KSHB BUILDING, SS KOVIL RD, SANTHI NAGAR,
              THIRUVANANTHAPURAM, KERALA, PIN - 695001.

              SRI.P.G.PRAMOD, GP.
              SMT. NISHA BOSE. SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30614 OF 2023

                                     2

                                T.R. RAVI, J.
                --------------------------------------------
                       WP(C) No.30614 of 2023
                    --------------------------------------------
             Dated this the 21st day of September, 2023


                              JUDGMENT

The counsel for the petitioner seeks permission to withdraw

the writ petition.

This writ petition is dismissed as withdrawn.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 30614 OF 2023

APPENDIX OF WP(C) 30614/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CONFIRMATION REPORT OF NEET RESULT SUBMISSION TO KEAM 2023. Exhibit P2 TRUE COPY OF THE ALLOTMENT MEMO ISSUED TO THE PETITIONER BY THE RESPONDENT DATED 03-08-2023.

Exhibit P3 TRUE COPY OF THE ADMISSION SLIP ISSUED BY MAR BASELIOUS DENTAL COLLEGE, KOTHAMANGALAM.

Exhibit P4 TRUE COPY OF THE NOTIFICATION ISSUED BY THE RESPONDENT FOR THIRD PHASE OF ALLOTMENT TO MBBS/BDS COURSE AND FIRST PHASE ALLOTMENT TO AYURVEDA/ HOMOEO/SIDDHA/UNANI/PHARMACY/ MEDICAL ALLIED COURSES DATED 14-09-2023. Exhibit P5 TRUE COPY OF THE NOTIFICATION ISSUED BY THE RESPONDENT FOR THIRD PHASE OF ALLOTMENT TO MBBS/BDS COURSE AND FIRST PHASE ALLOTMENT TO AYURVEDA/ HOMOEO/SIDDHA/UNANI/PHARMACY/ MEDICAL ALLIED COURSES DATED 14-09-2023 IN VERNACULAR.

Exhibit P6 TRUE COPY OF THE NEWS REPORT IN MATHRUBHOOMI DAILY DATED 16-09-2023.

 
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