Citation : 2023 Latest Caselaw 10181 Ker
Judgement Date : 21 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
WP(C) NO. 10427 OF 2023
PETITIONER:
SHARMILA E.K.
AGED 58 YEARS
W/O, K.A. VIPINCHANDRAN, KAREEPADATH HOUSE, 2-A, PANKAJ
APARTMENTS, POOTHOLE, THRISSUR, PIN - 680004
BY ADVS.
ANUPAMA SUBRAMANIAN
K.R.SRIPATHI
RESPONDENTS:
1 THRISSUR SERVICE CO-OPERATIVE BANK
REPRESENTED BY ITS BRANCH MANAGER THRISSUR MAIN SAKHA,
THRISSUR, KERALA, PIN - 680001
2 SPECIAL SALE OFFICER
REPRESENTED BY ITS BRANCH MANAGER, THRISSUR MAIN SAKHA,
THRISSUR, PIN - 680001
BY ADVS.
A.D.RAVINDRA PRASAD
ALEX VARGHESE(K/000320/1987)
A.D.CHANDRA BOSE(MAH/685-B/1988)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.09.2023, ALONG WITH WP(C).10494/2023, 11993/2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.10427 of 2023 & con.cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA,
1945
WP(C) NO. 10494 OF 2023
PETITIONER:
AJITHKUMAR
AGED 55 YEARS
S/O. K.K. PRABHAKARAN, KOLOTH HOUSE, PEARL PARK
AYYANTHOLE, THRISSUR, PIN - 680003
BY ADVS.
ANUPAMA SUBRAMANIAN
K.R.SRIPATHI
RESPONDENTS:
1 THRISSUR SERVICE CO-OPERATIVE BANK
REPRESENTED BY ITS SECRETARY, THIRUVAMBADY.P.O,
PATTURAIKKAL, THRISSUR, PIN - 680022
2 SPECIAL SALE OFFICER
SPECIAL SALE OFFICER, OFFICER OF THE ASSISTANT
REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES,
THRISSUR SCB GROUP THRISSUR, PIN - 680003
BY ADVS.
A.D.RAVINDRA PRASAD
ALEX VARGHESE(K/000320/1987)
A.D.CHANDRA BOSE(MAH/685-B/1988)
WP(C) NO.10427 of 2023 & con.cases
3
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, ALONG WITH WP(C).10427/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO.10427 of 2023 & con.cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA,
1945
WP(C) NO. 11993 OF 2023
PETITIONER:
SREEKALA AJITH
AGED 46 YEARS
W/O AJITH KUMAR, KOLOTH HOUSE, PEARL PARK,
AYYANTHOLDE, THRISSUR, PIN - 680003
BY ADVS.
ANUPAMA SUBRAMANIAN
K.R.SRIPATHI
RESPONDENTS:
1 THRISSUR SERVICE CO-OPERATIVE BANK
REPRESENTED BY ITS SECRETARY,
THIRUVAMBADY.P.O, PATTURAIKKAL, THRISSUR, PIN
- 680022
2 SPECIAL SALE OFFICER
OFFICER OF THE ASSISTANT REGISTRAR (GENERAL)
OF CO-OPERATIVE SOCIETIES, THRISSUR SCB GROUP
THRISSUR, PIN - 680003
BY ADVS.
A.D.RAVINDRA PRASAD
ALEX VARGHESE(K/000320/1987)
A.D.CHANDRA BOSE(MAH/685-B/1988)
WP(C) NO.10427 of 2023 & con.cases
5
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, ALONG WITH WP(C).10427/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
SATHISH NINAN, J.
==============================
W.P.(C) Nos.10427, 10494
& 11993 OF 2023
===============================
Dated this the 21st day of September, 2023
JUDGMENT
The writ petitions have been filed seeking
installment facility to pay the overdue amount in the
loan accounts in question.
2. The matters were listed on 19.09.2023, on which
date, there was no representation for the petitioners and
the matters were adjourned to 20.09.2023. On the said
date also there was no representation for the
petitioners. Accordingly, it was ordered to list the
matters today. Today also there is no representation for
the petitioners.
3. For recovery of the liability, sale was already
held on 24.03.2023.
WP(C) NO.10427 of 2023 & con.cases
The writ petitions are accordingly dismissed
for non-prosecution.
SATHISH NINAN JUDGE NB/21-9 APPENDIX OF WP(C) 10494/2023
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE AUCTION NOTICE ISSUED BY THE 2ND RESPONDENT DATED 10.02.2023 WP(C) NO.10427 of 2023 & con.cases
APPENDIX OF WP(C) 11993/2023
PETITIONER EXHIBITS
EXHIBIT1 A TRUE COPY OF THE AUCTION NOTICE ISSUED BY THE 2ND RESPONDENT DATED 10.02.2023 WP(C) NO.10427 of 2023 & con.cases
APPENDIX OF WP(C) 10427/2023
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE AUCTION NOTICE ISSUED BY THE 2ND RESPONDENT DATED 10.02.2023
TRUE COPY P.A. TO JUDGE
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