St.Joseph'S English Medium ... vs State Of Kerala
2023 Latest Caselaw 10123 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    TUESDAY, THE 19TH DAY OF SEPTEMBER 2023 / 28TH BHADRA, 1945
                     WP(C) NO. 16132 OF 2021
PETITIONERS:


    1     ST.JOSEPH'S ENGLISH MEDIUM SCHOOL, MARIKUNNU P.O.,
          CALICUT, PIN - 673 012 REPRESENTED BY ITS MANAGER,
          FR.PAUL PERCY D'SILVA.

    2     ST.JOSEPH'S CMI SCHOOL, PANGARAPPILLY P.O., CHELAKKARA,
          THRISSUR DT., PIN - 680 586 REPRESENTED BY ITS MANAGER
          FR.JOHN KOLLANNUR.

    3     MARIA ASSUNTA E.M.SCHOOL, MANJAPETTY, NEDUMKANDAM P.O.,
          IDUKKI, PIN - 685 553 REPRESENTED BY ITS MANAGER
          SR.BABY ROSELENT M.L.

    4     ST.MARY'S HIGH SCHOOL, MARIYAPURAM P.O., NEYYATTINKARA,
          THIRUVANANTHAPURAM, PIN - 695 122 REPRESENTED BY ITS
          MANAGER SR.FRANCY.

          BY ADVS.
          JOSE ABRAHAM
          N.RAGESH
          E.ADITHYAN


RESPONDENTS:


    1     STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL
          EDUCATION DEPARTMENT, THIRUVANANTHAPURAM - 695 001.

    2     DIRECTOR OF GENERAL EDUCATION, JAGATHY,
          THIRUVANANTHAPURAM - 695 014.

    3     DISTRICT EDUCATIONAL OFFICER, KOZHIKODE, MANANCHIRA,
          KOZHIKODE, PIN - 673 001.

    4     DISTRICT EDUCATIONAL OFFICER, THRISSUR, PALACE ROAD,
          THRISSUR, PIN - 680 020.

    5     DISTRICT EDUCATIONAL OFFICER, KATTAPPANA,
          IDUKKI- 685 514.
 W.P(C) Nos.16132 & 17302 of 2021
                                   2




    6       DISTRICT EDUCATIONAL OFFICER, NEYYATTINKARA,
            THIRUVANANTHAPURAM, PIN - 695 121.


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.09.2023, ALONG WITH WP(C).17302/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) Nos.16132 & 17302 of 2021
                                   3



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
 TUESDAY, THE 19TH DAY OF SEPTEMBER 2023 / 28TH BHADRA, 1945
                   WP(C) NO. 17302 OF 2021
PETITIONERS:
    1     ST FRANCIS SCHOOL, BATTATHOOR, PANAYAL P.O.,
          KASARGOD DISTRICT, PIN 671 318
          REP. BY ITS PRINCIPAL, FR. THOMAS KURIAN.

    2       HOLY FAMILY CONVENT PUBLIC SCHOOL, BADIADKA,
            PERDALA P.O., KASARGOD DISTRICT, PIN 671 551,
            REP.BY ITS PRINCIPAL, SR. ROSAMMA MATHEW

            BY ADVS.
            JOSE ABRAHAM
            E.ADITHYAN


RESPONDENTS:


    1       STATE OF KERALA, REP.BY SECRETARY, GENERAL
            EDUCATION DEPARTMENT, THIRUVANANTHAPURAM 695 001

    2       DIRECTOR OF GENERAL EDUCATIONJAGATHY,
            THIRUVANANTHAPURAM 695 014

    3       DISTRICT EDUCATIONAL OFFICERCOLLECTORATE,
            VIDYANAGAR-ULIYATHADKA RD, KASARAGOD,
            KERALA 671 123

            SMT. K. G. SAROJINI. GP.


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.09.2023, ALONG WITH WP(C).16132/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) Nos.16132 & 17302 of 2021
                                   4




                          T.R.RAVI, J.
       ===========================
        W.P(C) Nos.16132 & 17302 of 2021
       ===========================
           Dated this the 19th day of September, 2023

                           JUDGMENT

The learned counsel for the petitioners submits that the

matter has become infructuous.

Accordingly, these Writ Petitions are dismissed as

infructuous.

Sd/-

T.R.RAVI JUDGE vgd