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Abdussaleem M.T vs Jasmin M.K
2023 Latest Caselaw 10117 Ker

Citation : 2023 Latest Caselaw 10117 Ker
Judgement Date : 18 September, 2023

Kerala High Court
Abdussaleem M.T vs Jasmin M.K on 18 September, 2023
WA No.863/2023                                   1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                      THE HONOURABLE MRS.JUSTICE SHOBA ANNAMMA EAPEN
                 Monday, the 18th day of September 2023 /27th Bhadra, 1945
                                     WA NO. 863 OF 2023

       AGAINST THE JUDGMENT DATED 22.03.2023 IN WP(C) 2536/2023 OF THIS COURT

   APPELLANT/6TH RESPONDENT IN THE WRIT PETITION:

          ABDUSSALEEM M.T, (WRONGLY SHOWN AS ABDUL SALIM M.T), HEADMASTER-
          IN-CHARGE, AUP SCHOOL, PAZHUR, PAZHUR P.O., KOZHIKODE DISTRICT -
          673661.

    BY ADV. SRI. R.K. MURALEEDHARAN

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 5 IN THE WRIT PETITION:

      1. JASMIN M.K., AGED 53 YEARS, LPST, A.U.P.S PAZHUR, PAZHUR P.O.,
         MAVOOR VIA., KOZHIKODE DISTRICT, PIN - 673 661, NOW RESIDING AT
         MEHROOF VILLA, MUTTOLILPARAMB, PWD OFFICE ROAD, PANDIKKAD, KONDOTTY
         P.O., MALAPPURAM DISTRICT, PIN - 673638.

         AND 5 OTHERS.

    BY ADVS. M/S. M.J. MATHEW, EBIN MATHEW, P.J.MATHEW, AKHILA
    SHOJI, K.V.PAVITHRAN, JAYANANDAN MADAYI PUTHIYAVEETTIL, JITHIN S.
    SUNDARAN, P.P.RAMACHANDRAN AND ADARSH KURIAN FOR R1

    GOVERNMENT PLEADER FOR R2 TO R5


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to the judgment in WP(C)No.
   2536/2023 dated 22.03.2023, pending disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 18/09/2023, upon
   perusing the appeal memorandum and this court's order dated 08/09/2023 the
   court on the same day passed the following:


                                            ORDER

Interim order of stay is extended by two weeks.

Post on 05/10/2023.

Sd/- A. MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

18-09-2023 /True Copy/ Assistant Registrar

 
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