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P.S. Thomas vs Thressiamma Thomas@ Lilly K.M
2023 Latest Caselaw 11116 Ker

Citation : 2023 Latest Caselaw 11116 Ker
Judgement Date : 26 October, 2023

Kerala High Court
P.S. Thomas vs Thressiamma Thomas@ Lilly K.M on 26 October, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                        OP(CRL.) NO. 752 OF 2023
MC 43/2021 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,KANJIRAPPALLY
PETITIONER/RESPONDENT IN THE MC:

            P.S. THOMAS
            AGED 75 YEARS
            S/O SCARIA,
            RESIDING AT PATTAVANAKKALAYIL HOUSE, KORUTHODU P.O,
            KOTTAYAM ., PIN - 686513
            BY ADV SERGI JOSEPH THOMAS


RESPONDENT/PETITIONER IN THE MC:

            THRESSIAMMA THOMAS @ LILLY K.M.
            AGED 66 YEARS,
            W/O P.S. THOMAS,
            RESIDING AT PATTAVANAKKALAYIL HOUSE,
            KORUTHODU P.O, KOTTAYAM,
            PIN - 686513


     THIS   OP    (CRIMINAL)   HAVING     COME   UP   FOR   ADMISSION   ON
26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(Crl)No.752 of 2023
                                         2




                                 JUDGMENT

This original petition has been filed seeking speedy

disposal of MC No.43 of 2021 pending before the Judicial First

Class Magistrate Court-I, Kanjirappally.

2. A report was called for from the Judicial First

Class Magistrate Court-I, Kanjirappally and as per the report

dated 19.10.2023, it is reported that a minimum of six months time

may be required for disposing of MC No.43 of 2021.

Having regard to the contents of the report and taking

into consideration the fact that several five year old matters are

pending before that Court, this Original Petition will stand

disposed of, directing that MC No.43 of 2021 pending before the

Judicial First Class Magistrate Court-I, Kanjirappally shall be

disposed of within a period of ten months from the date of receipt

of a certified copy of this judgment.

Sd/-

GOPINATH P., JUDGE rkj O.P.(Crl)No.752 of 2023

APPENDIX OF OP(CRL.) 752/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE COMPLAINT DATED 03/09/2021 FILED BY THE RESPONDENT BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT -1, KANJIRAPPALLY Exhibit P2 TRUE COPY OF THE OBJECTION DATED 27/08/2022 IN M.C. NO.43/2021 OF THE FILES OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT - 1, KANJIRAPPALLY

 
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