Shamsad.V.M vs Venkitangu Grama Panchayath
2023 Latest Caselaw 11095 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                       WP(C) NO. 17771 OF 2015
PETITIONER:

          SHAMSAD.V.M
          VALIYAKATH HOUSE, PUVATHUR P.O., BRAHMAKULAM VILLAGE,
          CHAVAKKAD TALUK, THRISSUR-680 508.

          BY ADVS.
          SRI.LOWEL CHERIAN
          SRI.V.V.JOY


RESPONDENTS:

    1     VENKITANGU GRAMA PANCHAYATH
          THRISSUR DISTRICT-680 510, REPRESENTED BY THE
          SECRETARY.

    2     THE SECRETARY
          VENTITANGU GRAMA PANCHAYAT, P.O.VENKITANGU
          CHAVAKKAD TALUK, THRISSUR DISTRICT-680 510.

    3     THE VICAR GOOD SHEPHERD ROMAN CATHOLIC CHURCH
          MULLASSERY P.O., CHAVAKKAD TALUK,
          THRISSUR DISTRICT-680 511.

    4     SANTHOSH AGED 44 YEARS SO.CHEEROTH AYYAPPU
          CHEREROTH HOUSE, VENKITANGU P.O., CHAVAKKAD TALUK,
          THRISSUR DISTRICT-680 506.

    5     DISTRICT TOWN PLANNER,
          OFFICE OF THE TOWN PLANNER
          MUNICIPAL SHOPPING COMPLEX, THRISSUR DISTRICT-680 001.

          BY ADVS.
          SRI.K.B.ARUNKUMAR
          SRI.K.S.PRAVEEN
          SRI.T.A.UNNIKRISHNAN
          SR GP SRI JUSTIN JACOB


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17771 OF 2015     -2-



                          JUDGMENT

Learned counsel for the petitioner submits that this

writ petition is not pressed. Recording the submission,

the writ petition is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE VV