Valsan K.N vs Smt. Vrija N.K
2023 Latest Caselaw 10884 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                        CON.CASE(C) NO. 2214 OF 2023
  JUDGMENT DATED 09.03.2023 IN WP(C) 4648/2023 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER:

             VALSAN K.N
             AGED 62 YEARS
             S/O. NARAYANAN, KOVILPARAMBIL HOUSE, KOTHAPARAMBU,
             KODUNGALOOR, THRISSUR DISTRICT,, PIN - 680668
             BY ADV BIJU ABRAHAM


RESPONDENT/RESPONDENT:

             SMT. VRIJA N.K
             AGED 45 YEARS
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE SECRETARY, KODUNGALOOR MUNICIPALITY,
             OFFICE OF THE KODUNGALOOR MUNICIPALITY,
             KODUNGALOOR P.O., THRISSUR, PIN - 680664



             SRI.K.MNOUSHAD -SC


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case (C) No.2214 OF 2023                     2




                                 JUDGMENT

Dated this the 19th day of October, 2023

It is submitted by the learned counsel appearing for

the respondent that the petitioner's application has been

considered and the license has been issued on

16.10.2023. The said submission is recorded.

This Contempt of Court Case is accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE SMF

APPENDIX OF CON.CASE(C) 2214/2023

PETITIONER ANNEXURES Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 09-

03-2023 IN W.P.(C). NO. 4648/2023 ON THE FILES OF THIS HON'BLE COURT Annexure A2 A TRUE COPY OF THE LAWYER NOTICE SENT BY THE PETITIONER TO THE RESPONDENT DATED 20-09-2023

//TRUE COPY// PA TO JUDGE