Sulaikha.P vs Nilambur Co-Operative Urban Bank ...
2023 Latest Caselaw 10875 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE K. BABU
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                      WP(C) NO. 32978 OF 2023
PETITIONER:

          SULAIKHA.P
          AGED 53 YEARS
          W/O. ASSIANAR.A, ALLEKKADAN HOUSE, KOORIKKUNDU,
          VANIYAMBALAM P.O, WANDOOR , MALAPPURAM, PIN - 679339

          BY ADV P.C.MUHAMMED NOUSHIQ



RESPONDENT:

          NILAMBUR CO-OPERATIVE URBAN BANK LTD
          F.1043, NILAMBUR P.O, MALAPPURAM DISTRICT-679329.
          REPRESENTED BY ITS GENERAL MANAGER,

          BY ADVS.
          RAMESH BABU T
          C.K.SREEJITH(K/2048/1999)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32978 OF 2023
                                 2

                             K.BABU, J.
                 ------------------------------------
                   W.P.(C).No.32978 of 2023
               --------------------------------------
            Dated this the 19th day of October, 2023

                          JUDGMENT

The learned Counsel for the petitioner seeks permission

to withdraw the Writ Petition. The permission sought for is

granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

K. BABU JUDGE saap WP(C) NO. 32978 OF 2023

APPENDIX OF WP(C) 32978/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF NOTICE DATED 26.09.2023 ISSUED BY THE ADVOCATE COMMISSIONER, M. SREEKALA IN C. M.P. NO.1690 OF 2018 ON THE FILES OF CHIEF JUDICIAL MAGISTRATE COURT, MANJERI

//True copy//PA to Judge