K.Abdul Khader vs The Secretary, Regional ...
2023 Latest Caselaw 10753 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                      WP(C) NO. 34675 OF 2023
PETITIONER:

          K. ABDUL KHADER,
          AGED 62 YEAR, S/O. MOHAMMED, KOYAKKEEL HOUSE,
          KUNHIPALLY, KOOTTALI, KANNUR,PIN - 670005.

          BY ADV.
             SRI.   O. D. SIVADAS



RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY,
          CIVIL STATION, KANNUR, PIN - 670001.

          BY ADV.
             SRI. S. GOPINATHAN - SR. GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
       WP(C) NO. 34675 OF 2023

                                      2


                       DINESH KUMAR SINGH, J.
                           --------------------------
                       W.P.(C) No.34675 of 2023
                           -------------------------
               Dated this the 19th day of October, 2023

                                JUDGMENT

1. The present writ petition is filed seeking a writ of mandamus

directing the respondent to pass an order on Exhibit P-2 request of

the petitioner for revision of timing in respect of his stage carriage

bearing No.KL 13/T 5949 operating on the route Pulluppikadavu -

Kannur HQ Hospital. Exhibit P1 is the time sheet with respect to

petitioner's stage carriage operation. It is submitted that the

respondent is not taking steps to conduct timing conference and if

there is any delay in considering Exhibit P-2, the petitioner will be

put to difficulties.

2. Learned Government Pleader submits that necessary decision

will be taken on the application of the petitioner in accordance with

the law after affording an opportunity of hearing to all affected

parties.

3. Considering the said stand of the learned Government

Pleader, the present writ petition stands finally disposed of, with a WP(C) NO. 34675 OF 2023

direction to the respondent to consider the petitioner's Exhibit P-2

request in accordance with the law, within a period of two months

and pass necessary orders.

Sd/-

DINESH KUMAR SINGH JUDGE Svn WP(C) NO. 34675 OF 2023

APPENDIX OF WP(C) 34675/2023

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE TIME SHEET OF THE PETITIONER'S SERVICE ISSUED BY THE RESPONDENT DATED 16/12/2021

EXHIBIT P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER FOR REVISION OF TIMING ALONG WITH PROPOSED SET OF TIMING WITH TRANSLATION DATED NIL