Emmanuval Rubber Traders vs The Deputy Commissioner Of State ...
2023 Latest Caselaw 10687 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
 MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                  WP(C) NO. 33039 OF 2023
PETITIONER:

         EMMANUVAL RUBBER TRADERS
         11/306, PULPARAMBIL BUILDING, MAVUDI,
         KOTHAMANGALAM, ERNAKULAM, PIN - 686671
         REPRESENTED BY ITS PROPRIETOR
         SRI. BIJU VARGHESE,

         BY ADVS.
         AJI V.DEV
         ALAN PRIYADARSHI DEV
         S.SAJEEVAN
RESPONDENTS:

   1    THE DEPUTY COMMISSIONER OF STATE TAX,
        SPECIAL CIRCLE, STATE G.S.T DEPARTMENT,
        MINI CIVIL STATION, PERUMBAVOOR - 683 542
        (PRESENTLY RE-DESIGNATED AS THE ASSISTANT
        COMMISSIONER, TAXPAYER SERVICES CIRCLE,
        STATE G.S.T DEPARTMENT, MINI CIVIL STATION,
        KOTHAMANGALAM, PIN - 686691

   2    THE STATE TAX OFFICER,
        ARREAR RECOVERY, TAXPAYER SERVICES,
        STATE GST DEPARTMENT, BSNL BUILDING,
        HEAD POST OFFICE ROAD,
        ALAPPUZHA, PIN-688001

   3    UNION OF INDIA,
        REPRESENTED BY ITS SECRETARY (REVENUE),
        MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
        NORTH BLOCK, NEW DELHI, PIN - 110001

   4    THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS,
        REPRESENTED BY ITS CHAIRMAN,
        DEPARTMENT OF REVENUE, NORTH BLOCK,
        NEW DELHI, PIN - 110001
   W.P(C).33039/2023
                                     2


   5      THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,
          TAXES DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

          BY SMT. RESMITHA R. CHANDRAN, GOVERNMENT PLEADER



       THIS   WRIT      PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON      16.10.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
        W.P(C).33039/2023
                                       3




                               JUDGMENT

Dated this the 16th day of October, 2023

After some argument, learned counsel for the petitioner

submitted that he would like to withdraw this writ petition to file

appeal before the Appellate Authority. Therefore, this writ petition is

dismissed as withdrawn.

Sd/-

Dinesh Kumar Singh, Judge

sou.