Corporate Educational Agency ... vs State Of Kerala
2023 Latest Caselaw 10605 Ker

WP(C) No.27062/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Monday, the 16th day of October 2023 / 24th Aswina, 1945
                              WP(C) NO. 27062 OF 2023
   PETITIONERS:

      1. CORPORATE EDUCATIONAL AGENCY, MARY MATHA PROVINCE ANGAMALY,
         REPRESENTED BY ITS MANAGER, SR.MARIA ANTO AGED 51 YEARS D/O ANTONY
         C.V, CHENNAKKADAN HOUSE, AYYAMPUZHA, ERNAKULAM, PIN-683581
      2. SR.MARIA ANTO PROVINCIAL SUPERIOR, AGED 51 YEARS, CMC MARY MATHA
         PROVINCE, ANGAMALY, PIRAROOR P.O., KALADY, ERNAKULAM, PIN-683574

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT
         DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001
      2. THE REVENUE DIVISIONAL OFFICER, FORT KOCHI, ERNAKULAM, PIN-682001
      3. AGRICULTURAL OFFICER, VADAKKUMBHAGAM, COMPANYPADI JUNCTION,
         CHOORNIKKARA P.O, ALUVA, ERNAKULAM, PIN-683501
      4. VILLAGE OFFICER, VADAKKUMBHAGAM VILLAGE, BRIDGE ROAD, PERIYAR NAGAR,
         VADAKKUMBHAGAM P.O, ERNAKULAM, PIN-683101
      5. KANJOOR GRAMA PANCHAYAT, REP., BY ITS SECRETARY, KANJOOR P.O., ALUVA
         ERNAKULAM, PIN-683575
      6. THE DIRECTOR, KERALA STATE REMOTE SENSING AND ENVIRONMENTAL CENTRE
         (KSREC), THIRUVANANTHAPURAM, PIN-695001


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 2nd respondent to consider the application of the
   petitioner as directed by this hon'ble court in ext.p5 judgment based upon
   satellite report and to pass orders thereon immediately.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   18.08.2023, upon hearing the arguments of M/S. T.M.ABDUL LATHEEF, NITHIN
   A.R., Advocates for the petitioner, the court passed the following:
 WP(C) No.27062/2023                            2/3




                                  BECHU KURIAN THOMAS, J.
                                 --------------------------------------
                                   W.P.(C).No.27062 of 2023
                                ---------------------------------------
                               Dated this 16th day of October, 2023




                                              ORDER

The learned Government Pleader seeks time to file counter

affidavit.

Post on 13.11.2023.

Sd/-

BECHU KURIAN THOMAS JUDGE Jka/16.10.23.

WP(C) No.27062/2023 3/3

APPENDIX OF WP(C) 27062/2023 Exhibit P5 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.23199/2022 DATED 30/8/2022