University Of Kerala vs Dr. Manoj S
2023 Latest Caselaw 10504 Ker

WA No.333/2023                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                      THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Wednesday, the 11th day of October 2023 /19th Aswina, 1945
                                     WA NO. 333 OF 2023

 AGAINST ORDER DATED 26/08/2022 IN RP NO.789/2022 AND JUDGMENT DATED 10/06/2022

                             IN WP(C) 6961/2018 OF THIS COURT

                                             ---

   APPELLANT/REVIEW PETITIONER/3RD RESPONDENT:

          UNIVERSITY OF KERALA REPRESENTED BY REGISTRAR, UNIVERSITY BUILDING,
          TRIVANDRUM - 695034.

    BY STANDING COUNSEL SRI.THOMAS ABRAHAM

   RESPONDENTS/RESPONDENTS/PETITIONER AND RESPONDENTS 1, 2 AND 4 TO 9:

      1. DR. MANOJ S., AGED 33 YEARS, S/O SADANANDAN, MARACKAMPADIKAL,
         AVANEESWARAM P.O., KUNICODE, KOLLAM- 691508.

          AND 8 OTHERS.

    BY GOVERNMENT PLEADER FOR R2 & R3

    STANDING COUNSEL FOR R4


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 10.6.2022 in W.P.C No.6961 of
   2018 and the order dated 26/8/2022 in R.P.No.789 of 2022 during the
   pendency of the Writ Appeal for the fair play of justice.


        This Writ Appeal again coming on for orders on 11/10/2023 upon
   perusing the appeal memorandum and this court's order dated 27/09/2023,
   the court on the same day passed the following:

                                           ORDER

Post on 16/11/2023.

Interim order is extended till then.

SD/-A.MUHAMED MUSTAQUE,JUDGE

SD/-SHOBA ANNAMMA EAPEN,JUDGE

11-10-2023 /True Copy/ Assistant Registrar