Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Harshan vs State Of Kerala
2023 Latest Caselaw 10503 Ker

Citation : 2023 Latest Caselaw 10503 Ker
Judgement Date : 11 October, 2023

Kerala High Court
Harshan vs State Of Kerala on 11 October, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                        WP(C) NO. 10044 OF 2023
PETITIONER/S:

          HARSHAN,
          AGED 65 YEARS
          S/O VELAYUDHAN, NADUVILEVALAPIL HOUSE, THUMBOOR P.O,
          THRISSUR DISTRICT, PIN - 680662
          BY ADVS.
          K.B.PRADEEP
          HARISANKAR R
          JEEVAN KRISHNAKUMAR


RESPONDENT/S:

    1     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT, REVENUE
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
    2     THE REVENUE DIVISIONAL OFFICER,
          THRISSUR, CIVIL STATION, AYYANTHOLE, THRISSUR DISTRICT,
          PIN - 680003
    3     THE VILLAGE OFFICER,
          KOTTANELLUR VILLAGE, KOTTANELLUR VILLAGE, OFFICE,
          THRISSUR DISTRICT, PIN - 680662

          GP SMT.G.SHEEBA
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                  BECHU KURIAN THOMAS, J.
           ========================
                  W.P.(C)No.10044 of 2023
           ------------------------------------------------
                  Dated this the 11th day of October, 2023

                              JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous in view of the subsequent orders

issued by the Revenue Divisional Officer.

Accordingly, this writ petition is dismissed as infructuous.

BECHU KURIAN THOMAS JUDGE jm/ APPENDIX OF WP(C) 10044/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION UNDER FORM NO.7 DATED 01-07-2022 Exhibit P2 TRUE COPY OF THE REPORT WAS CALLED FOR BY THE 2 ND RESPONDENT FROM THE 3 RD RESPONDENT DATED 08-11-2022 Exhibit P3 TRUE COPY OF THE NON-SPEAKING ORDER OF REJECTION, DATED NIL, Exhibit P4 TRUE COPY OF THE MAHAZAR DT. 10-07-2022 Exhibit P5 TRUE COPY OF THE LETTER ADDRESSED THE RDO RECOMMENDING THE GRANT OF EXT. P-1 APPLICATION DATED 18/07/2022 Exhibit P6 TRUE COPY OF THE GAZETTE DT. 22- 10-2020

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter