Dr. T.G. Agitha vs Dr. John P.C.
2023 Latest Caselaw 12685 Ker

Kerala High Court

Dr. T.G. Agitha vs Dr. John P.C. on 29 November, 2023

Author: Anil K. Narendran

Bench: Anil K.Narendran

OP(KAT) No.466/2023                       1/4                       Order Date : 29-11-2023

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                          THE HONOURABLE MR. JUSTICE G.GIRISH
            Wednesday, the 29th day of November 2023 / 8th Agrahayana, 1945
                                OP(KAT) NO. 466 OF 2023

     AGAINST THE JUDGMENT DATED OF 04.01.2023 OF OA (EKM) 2012/2017 OF KERALA
                   ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

   PETITIONER/4TH RESPONDENT IN OA:

          DR. T.G. AGITHA, AGED 59 YEARS, D/O. LATE T.B. GOPALAKRISHNAN,
          PROFESSOR, INTER UNIVERSITY CENTRE FOR INTELLECTUAL, PROPERTY RIGHTS
          STUDIES, CUSAT, KALAMASSERY COCHIN -22, KERALA NOW (RTD. PRINCIPAL),
          GOVT. LAW COLLEGE, ERNAKULAM, RESIDING AT "CHAITHRAM", VADACODU
          P.O., KANGARAPPADY, ERNAKULAM, PIN-682021

   RESPONDENTS/PETITIONER IN OA & RESPONDENTS 1 TO 3 & 5 TO 8 IN OA:

      1. DR. JOHN P.C. , ASSOCIATE PROFESSOR (RETIRED), GOVT. LAW COLLEGE,
         KOZHIKODE, RESIDING AT HOUSE NO. 5/5144-B, WAYANAD ROAD, CALICUT,,
         PIN - 673001
      2. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY, HIGHER
         EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN -
         695001
      3. THE DIRECTOR OF COLLEGIATE EDUCATION , THIRUVANANTHAPURAM, PIN -
         695001
      4. DR. V.R. JAYADEVAN , PROFESSOR, NUALS, HMT COLONY, NAD PO, NORTH
         KALAMASSERY, KOCHI, ERNAKULAM, KERALA -683503, AND PRESENTLY
         PRINCIPAL, GOVT LAW COLLEGE, THRISSUR-680003
      5. DR. BINDU M NAMBIAR, PRINCIPAL GOVERNMERNT LAW COLLEGE,
         VELLIMADUKUNNU, KOZHIKODE, PRESENTLY WORKING AS PRINCIPAL,
         GOVERNMENT LAW COLLEGE, ERNAKULAM, KERALA, PIN-682011
      6. R. BIJUKUMAR, PRINCIPAL, GOVERNMENT LAW COLLEGE, BARTON HILL,
         VANCHIYOOR PO., THIRUVANANTHAPURAM, PIN-682035
      7. DR. K.R. REGHUNATHAN , PRINCIPAL, GOVERNMENT LAW COLLEGE, ERNAKULAM,
         KOCHI, PIN-682011
      8. DR. C. THILAKANANDAN , PRINCIPAL, CALICUT LAW COLLEGE, KOZHIKODE,
         PIN-673012

        OP kerala administrative tribunal praying inter alia that in the
   circumstances stated in the affidavit filed along with the OP(KAT) the
   High Court be pleased to stay the operation and implementation of the
   exhibit p-1 order dated 4.1.2023 of the kerala administrative tribunal
   bench pending disposal of this o.p.(kat)
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(KAT), this court's order dated
   17.10.2023 and upon hearing the arguments of M/S. SHAFIK M.A. & GIRIJA P.,
   Advocates for the petitioner, the court passed the following:
 OP(KAT) No.466/2023   2/4   Order Date : 29-11-2023
 OP(KAT) No.466/2023                     3/4                     Order Date : 29-11-2023




                     ANIL K. NARENDRAN & G.GIRISH, JJ.
                     --------------------------------------------
                O.P(KAT) Nos.21, 22, 40, 49, 67, 68, 73, 96, 105,
                              106, 429, 466 of 2023
                     --------------------------------------------
                   Dated this the 29th day of November, 2023

                                     ORDER

Anil K. Narendran, J.

Heard the learned Senior counsel for the petitioner in

O.P(KAT) Nos.68 of 2023, 96 of 2023, 105 of 2023 and 106 of

2023 at length.

List on 30.11.2023, for the arguments of the learned counsel

for the respondents and also the learned Senior Government

Pleader.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

G. GIRISH, JUDGE vgd OP(KAT) No.466/2023 4/4 Order Date : 29-11-2023

APPENDIX OF OP(KAT) 466/2023 Exhibit-P1 TRUE COPY OF THE ORDER DATED 4.1.2023 OF THE KERALA ADMINISTRATIVE TRIBUNAL