Sunitha. K vs The Authorised Officer
2023 Latest Caselaw 12651 Ker

Kerala High Court

Sunitha. K vs The Authorised Officer on 22 November, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                      WP(C) NO. 31840 OF 2023
PETITIONER:

          SUNITHA. K
          AGED 48 YEARS,D/O. KAREEM,
          VALIYAPARAMBIL HOUSE, EDAYAKUNNAM,
          CHERANELLOORE. P. O, ERNAKULAM.,
          PIN - 682 034.

          BY ADV
               MANU ROY


RESPONDENT:

          THE AUTHORISED OFFICER
          ICICI BANK LTD, ZONAL OFFICE,
          NH BYEPASS, EDAPALLY, KOCHI.,
          PIN - 682 024.

          BY ADV
               PRADEESH CHACKO

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.31840 of 2023
                               :2:




                           JUDGMENT

Dated this the 22nd day of November, 2023

Counsel for the petitioner submits that the parties

have resolved their disputes out of court. The petitioner does

not want to prosecute the writ petition.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

N. NAGARESH JUDGE AMR