Girija Devi S vs The District Collector, ...
2023 Latest Caselaw 12646 Ker

Kerala High Court

Girija Devi S vs The District Collector, ... on 22 November, 2023

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                        WP(C) NO. 26126 OF 2013
PETITIONER/S:

          GIRIJA DEVI S
          T.C. NO. 48/873, SRA 122, KONCHIRAVILLA MANACAUD.P.O.,
          THIRUVANANTHAPURAM.
          BY ADV SRI.M.R.SARIN PANICKER
          ADV. SASITH PANICKER



RESPONDENT/S:

    1     THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
          COLLECTORATE CIVIL STATION, THIRUVANANTHAPURAM-695001.
    2     THE REVENUE DIVISIONAL OFFICER
          REVENUE DIVISIONAL OFFICE, THIRUVANANTHAPURAM-695001.
    3     THE TAHSILDAR
          TALUK OFFICE, THIRUVANANTHAPURAM-695001.
    4     THE VILLAGE OFFICER
          MANACAUD VILLAGE OFFICE, THIRUVANANTHAPURAM-695001.
    5     SUDHARSHAN
          RESIDING AT TC NO.49/481, MINIPRASADAM KONCHIRAVILA,
          MANACAUD.P.O., TRIVANDRUM.
          **ADDITIONAL 5TH RESPONDENT IS IMPLEADED AS PER ORDER
          DATED 20.12.2013 IN I.A.No.17347/2013
OTHER PRESENT:

          SMT. B. VINITHA SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26126 OF 2013
                                       2

                     JUDGMENT

Dated this the 22nd day of November, 2023

The learned Counsel for the petitioner seeks

permission to withdraw the writ petition. The petition

stands granted and the writ petition is dismissed as

withdrawn.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

RK