Vijayakumara Kaimal vs P.V.Noohu
2023 Latest Caselaw 12642 Ker

Kerala High Court

Vijayakumara Kaimal vs P.V.Noohu on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                           1945
               CON.CASE(C) NO. 1840 OF 2019
 AGAINST THE JUDGMENT DATED 19.03.2019 IN WP(C) 8176/2019
                          ------
PETITIONER:

         VIJAYAKUMARA KAIMAL, AGED 65 YEARS,
         S/O.GOPALAN UNNITHAN, NAMBADATHU HOUSE,
         KUTTOOR, THALAYAR MURI, THIRUVALLA,
         PATHANAMTHITTA DISTRICT, PIN - 689 106.

         BY ADV.R.SANTHOSH BABU



RESPONDENT:

         P.V.NOOHU, (AGE AND FATHERS NAME NOT
         KNOWN TO THE PETITIONER), DISTRICT COLLECTOR,
         COLLECTORATE, PATHANAMTHITTA DISTRICT,
         PIN - 689 645.

         BY SENIOR GOVERNMENT PLEADER, SRI.A.J.VARGHESE



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Contempt Case No.1840/2019     2




                             JUDGMENT

This Contempt Case (Civil) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

ln

APPENDIX OF CON.CASE(C) 1840/2019

PETITIONER'S ANNEXURES:

ANNEXURE A CERTIFIED COPY OF JUDGMENT IN W.P (C) NO.8176/2019 DATED 19/3/2019.

ANNEXURE B TRUE COPY OF ACKNOWLEDGMENT CARD.