The Manager Rev.Dr.Ct Eapen Memorial ... vs Smt. Usha .G
2023 Latest Caselaw 12641 Ker

Kerala High Court

The Manager Rev.Dr.Ct Eapen Memorial ... vs Smt. Usha .G on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                           1945
               CON.CASE(C) NO. 1672 OF 2018
 AGAINST THE JUDGMENT DATED 09.08.2018 IN WP(C) 10581/2018
                          -------
PETITIONER:

         THE MANAGER, REV.DR.CT EAPEN MEMORIAL ST.THOMAS
         VOCATIONAL HIGHER SECONDRAY SCHOOL
         PANNIVIZHA, ADOOR, ANANDAPPALLY P.O.,
         PATHANAMTHITTA DISTRICT, PIN-691525.


         BY ADVS.
         K.S. BHARATHAN
         SWATHY S.



RESPONDENT:

         SMT. USHA G., AGED 53 YEARS,
         (NAME OF HUSBAND NOT KNOWN TO THE PETITIONER)
         THE INCUMBENT DISTRICT EDUCATIONAL OFFICER,
         PATHANAMTHITTA, RESIDENT OF THRIKKODITHANOM.


         BY SENIOR GOVERNMENT PLEADER, SRI.A.J.VARGHESE



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Contempt Case No.1672/2018     2


                             JUDGMENT

This Contempt Case (Civil) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

ln

APPENDIX OF CON.CASE(C) 1672/2018

PETITIONER'S ANNEXURES:

ANNEXURE P1 A CERTIFIED COPY OF THE JUDGMENT DATED 09/08/2018 PASSED BY THIS HON'BLE COURT IN WP(C) NO,10581/2018.

ANNEXURE P2 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN CONTEMPT CASE (C) NO., 391/2017 DATED 23RD JULY 2018.

ANNEXURE P3 TRUE COPY OF THE ORDER DATED 14/08/2018 IN CONTEMPT CASE (C) NO. 75/2018 OF THIS HONOURABLE COURT.