Daya A.R vs University Of Kerala
2023 Latest Caselaw 12634 Ker

Kerala High Court

Daya A.R vs University Of Kerala on 22 November, 2023

Author: T.R.Ravi

Bench: T.R.Ravi

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                             WP(C) NO. 38870 OF 2023
PETITIONER:

              DAYA A.R.
              AGED 20 YEARS
              D/O ASHOKKUMAR NAIR, 5TH SEMESTER B.SC MICRO BIOLOGY,
              PMSA COLLEGE, KUTTIKKAD, KADAKKAL, KOLLAM.
              RESIDING AT KARIKKAKATHIL PUTHEN VEEDU,
              KALLARA P.O., NEDUMANGAD, TRIVANDRUM, PIN - 695 608

              BY ADVS.
              C.Y.VINOD KUMAR
              S.R.SREEJITH


RESPONDENTS:

     1        UNIVERSITY OF KERALA
              SENATE HOUSE CAMPUS, PALAYAM, TRIVANDRUM.
              REPRESENTED BY ITS REGISTRAR, PIN - 695 034
     2        REGISTRAR
              UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
              PALAYAM, TRIVANDRUM, PIN - 695034
     3        DEAN (STUDENT AFFAIRS)
              UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
              PALAYAM, TRIVANDRUM, PIN - 695 034
     4        PRINCIPAL
              PMSA POOKOYA THANGAL MEMORIAL ARTS & SCIENCE COLLEGE,
              KUTTIKKAD, KADAKKAL, KOLLAM, PIN - 691 536
     5        RETURNING OFFICER
              PMSA POOKOYA THANGAL MEMORIAL ARTS & SCIENCE COLLEGE,
              KUTTIKKAD, KADAKKAL, KOLLAM, PIN - 691 536
     6        SABUYA SALIM
              5TH SEMESTER B.SC MICRO BIOLOGY, PMSA POOKOYA THANGAL
              MEMORIAL ARTS & SCIENCE COLLEGE, KUTTIKKAD,
              KADAKKAL, KOLLAM, PIN - 691536


              SRI. THOMAS ABRAHAM. SC.


     THIS     WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38870 OF 2023
                                    2




                               T.R.RAVI, J.
                     ---------------------------------------
                       WP(C) No.38870 of 2023
                    -----------------------------------------
           Dated this the 22nd day of November, 2023


                              JUDGMENT

The counsel for the petitioner submits that the writ

petition is not pressed. Hence, the writ petition is dismissed as

not pressed.

Sd/-

                                                 T.R.RAVI

      sn                                          JUDGE