Ajithkumar M.K vs Sreejith S
2023 Latest Caselaw 12632 Ker

Kerala High Court

Ajithkumar M.K vs Sreejith S on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

Con.Case(C) No.2547/2019                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
            Wednesday, the 22nd day of November 2023 / 1st Agrahayana, 1945

                    CON.CASE(C) NO. 2547 OF 2019(S) IN WP(C) 10859/2019

   PETITIONER:

           AJITHKUMAR M.K., AGED 51 YEARS, S/O KRISHNANKUTTY NAIR,
           KAYGEES HOUSE, THALAYOLAPARAMBU(P.O), VADAYAR VILLAGE,
           VAIKOM TALUK, KOTTAYAM DISTRICT.

         BY ADV. SRI.V.R.KESAVA KAIMAL

   4TH RESPONDENT:


           SREEJITH S., THE TAHSILDAR(LAND REFORMS), VAIKOM TALUK, VAIKOM,
           KOTTAYAM DISTRICT - 686 141.

         BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   22.11.2023, the court on the same day passed the following:

                                               ORDER

The respondent is directed to comply with the direction in the judgment by next posting, otherwise, he shall appear before this Court in person on 13.12.2023.

Post on 13.12.2023.

Sd/- A.MUHAMED MUSTAQUE JUDGE

22-11-2023 /True Copy/ Assistant Registrar