Dr. V.K.Jayakumar vs G.Nirmal Kumar
2023 Latest Caselaw 12621 Ker

Kerala High Court

Dr. V.K.Jayakumar vs G.Nirmal Kumar on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                               1945
                 CON.CASE(C) NO. 2338 OF 2019
AGAINST THE JUDGMENT DATED 10.04.2019 IN WP(C) 10906/2019
                    OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN THE WPC:

         DR. V.K.JAYAKUMAR, AGED 47 YEARS, SABARIGIRI,
         ANCHAL.P.O, KOLLAM-691 306

         BY ADVS.
         K.B.GANGESH
         SMT.SMITHA CHATHANARAMBATH
         SRI.AMAL S KUMAR



RESPONDENT/1ST RESPONDENT IN THE WPC:

            G.NIRMAL KUMAR, AGE AND FATHER'S NAME NOT KNOWN
            TO PETITIONER, TAHSILDAR, TALUK OFFICE, PUNALUR,
            KOLLAM-691 305


     THIS    CONTEMPT   OF   COURT    CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.11.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2338 OF 2019

                               ..2..




                   J U D G M E N T

This Contempt Case is closed with liberty to reopen.

Sd/-

A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 2338 OF 2019

..3..

APPENDIX OF CON.CASE(C) 2338/2019

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO.10906/2016 DATED 10.04.2019