Kanate Foundationrepresented By Its ... vs State Of Kerala
2023 Latest Caselaw 12551 Ker

Kerala High Court

Kanate Foundationrepresented By Its ... vs State Of Kerala on 22 November, 2023

Author: T.R.Ravi

Bench: T.R.Ravi

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                             WP(C) NO. 26865 OF 2023
PETITIONER:

     1        KANATE FOUNDATION
              TALIPARAMBA, KANNUR DISTRICT
              REPRESENTED BY ITS EXECUTIVE TRUSTEE, DR.JOSEPH BENAVAN
              S/O.DR.DEVASSYA, AGED 58 YEARS
              KANATE, TALIPARAMBA, KANNUR DISTRICT, PIN - 670141
              BY ADVS.
              K.MOHANAKANNAN
              H.PRAVEEN (KOTTARAKARA)

RESPONDENTS:

     1        STATE OF KERALA,
              REP. BY PRINCIPAL SECRETARY TO GOVERNMENT,
              HIGHER EDUCATION (P)DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001
     2        THE UNIVERSITY OF KANNUR-
              THAVAKKARA,CIVIL STATION (PO), KANNUR, PIN - 670002
              REPRESENTED BY ITS REGISTRAR
     3        THE REGISTRAR,
              KANNUR UNIVERSITY, THAVAKKARA,CIVIL STATION (PO),
              KANNUR, PIN - 670002
     4        THE VICE CHANCELLOR,
              KANNUR UNIVERSITY, THAVAKKARA,CIVIL STATION (PO),
              KANNUR, PIN - 670002

              BY ADVS.
              SMT. NISHA BOSE. SR.GOVERNMENT PLEADER
              SHRI.I.V.PRAMOD, SC, KANNUR UNIVERSITY


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.26865 of 2023
                                    2




                      T.R. RAVI, J.
           ------------------------------------
             W.P.(C.) No.26865 of 2023
           ------------------------------------
      Dated this the 22nd day of November, 2023

                             JUDGMENT

When the case is taken up, it is submitted by

the Standing Counsel for the University that if

the petitioner makes an application for B.Sc.

Hotel Management and Catering Science Course

after the issuance of notification in terms of

Statute 1 of Chapter V of the Kannur University

Statutes, the same will necessarily be

considered. As per the Statute, the notification is

to be issued latest by 30th of November.

In such circumstances, this writ petition is

disposed of directing the petitioner to file an

application as required under the Statute after

the issuance of the notification and on receipt of

such an application, the same shall be

considered and orders issued by the University.

Sd/-

T.R.RAVI JUDGE SKP/22-11

APPENDIX OF WP(C) 26865/2023

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE GO(RT) NO.1148/2022/HEDN DATED 26-7-2022 EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS NO: ACAD/ASO A2/14713/2022 OF THE KANNUR UNIVERSITY DATED 26-11-2022 EXHIBIT P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE INSTITUTION TO THE 2ND RESPONDENT DATED 3- 2-2023 EXHIBIT P4 TRUE COPY OF THE COMMUNICATION SENT BY THE 2ND RESPONDENT TO THE PRINCIPAL DATED 10-2-2023 EXHIBIT P5 TRUE COPY OF THE COMMUNICATION SENT BY THE COLLEGE TO THE 2ND RESPONDENT WITH DD DATED 23- 2-2023, EXHIBIT P6 TRUE COPY OF THE REPRESENTATION ON 5-4-2023 EXHIBIT P7 TRUE COPY OF THE COMMUNICATION RECEIVED FROM THE 2ND RESPONDENT ON 6-5-2023, EXHIBIT P8 TRUE COPY OF THE LETTER DATED 1-6-2023 BY THE UNIVERSITY TO THE FIRST RESPONDENT EXHIBIT P9 TRUE COPY OF THE GO(MS)361/2023/HEDN DATED 20- 6-2023, EXHIBIT P10 TRUE COPY OF THE LETTER SENT BY THE COLLEGE TO THE UNIVERSITY DATED 26-6-2023 EXHIBIT P11 TRUE COPY OF THE COMMUNICATION DATED 7-7-2023 OF THE 2ND RESPONDENT EXHIBIT P12 TRUE COPY OF THE LETTER DATED 6-7-2023 OF THE PETITIONER EXHIBIT P13 TRUE COPY OF THE ORDER NO. ACAD/ACAD A2/3817/2023 DATED 26-8-2023 OF THE 2ND RESPONDENT EXHIBIT P14 TRUE COPY OF THE RELEVANT PAGE OF THE SYNDICATE DECISION DATED 19-8-2023 DOWNLOADED FROM THE SITE OF THE UNIVERSITY EXHIBIT P15 TRUE COPY OF THE RELEVANT PROVISIONS OF THE KANNUR UNIVERSITY STATUTES, 1998 CHAPTER-V RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE