Green Meadows Holiday Resorts Private ... vs The Thahsildar(Lr)
2023 Latest Caselaw 12535 Ker

Kerala High Court

Green Meadows Holiday Resorts Private ... vs The Thahsildar(Lr) on 22 November, 2023

WP(C). No. 12513 of 2022                1


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                               1945
                     WP(C) NO. 12513 OF 2022
PETITIONER:

           GREEN MEADOWS HOLIDAY RESORTS PRIVATE LIMITED
           HAVING REGISTERED OFFICE AT 64, MONTIETH ROAD,
           MONTIETH COURT BUILDING, EGMORE, CHENNAI - 600
           008, REPRESENTED BY ITS DIRECTOR MARY RODRIGUES,
           RESIDING AT 3A, ASHLAR PLACE, 4TH MAIN ROAD
           EXTENSION, KOTTUR GARDENS, CHENNAI - 600 085.

           BY ADVS.
           SHINU J.PILLAI
           S.SUJA
           AKHILESH A.K.
           LEKSHMI SUMUKHAN
           MARIYA RAJAN


RESPONDENT:

     1     THE THAHSILDAR(LR)
           TALUK OFFICE, KANAYANUR, PARK AVENUE, NEAR
           SUBHASH PARK, MARINE DRIVE, KOCHI, KERALA - 682
           011.

     2     THE VILLAGE OFFICER ELAMKULAM
           MIG 20, GANDHINAGAR RD., KADAVANTHARA, MIG AND
           HIG COLONY, GANDHI NAGAR, ELAMKULAM, ERNAKULAM,
           KERALA - 682 020.

     3     TALUK HEAD SURVEYOR
           TALUK OFFICE, KANAYANNAUR, PARK AVENUE, NEAR
           SUBHASH PARK, MARINE DRIVE, KOCHI, KERALA - 682
           011.

     4     THE CORPORATION OF KOCHI
           PARK AVENUE ROAD, KOCHI, ERNAKULAM, KERALA - 682
           011, REPRESENTED BY ITS SECRETARY.

     5     DEPUTY DIRECTOR OF SURVEY AND LAND RECORDS
 WP(C). No. 12513 of 2022                2

             CIVIL LINE RD., ECHAMUKU, CHEMBUMUKKU, KOCHI,
             KERALA - 682 021.

             BY ADVS.
             ARUN ANTONY
             A.T.Anilkumar
             V.SHYLAJA



OTHER PRESENT:

             GP - RIYAL DEVASSY




      THIS     WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   22.11.2023,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C). No. 12513 of 2022          3


                    VIJU ABRAHAM, J.
                  ---------------------
                WP(C). No. 12513 of 2022
              ---------------------------
       Dated this the 22nd day of Novemeber, 2023

                           JUDGMENT

Counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted.

The writ petition is dismissed as withdrawn.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF WP(C) 12513/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE DEED NO.1325/2018 DATED 27/03/2018.

Exhibit P2 TRUE COPY OF THE SALE DEED NO.1326/2018 DATED 27/03/2018.

Exhibit P3 TRUE COPY OF THE NOTICE NO.AOP 2/29/2016 ISSUED BY THE CORPORATION OF KOCHI WITH ITS RECOMMENDATION DATED 21/11/2016.

Exhibit P4 THE RELEVANT EXTRACT OF THE PROCEEDINGS OF THE 87TH MEETING OF KERALA COASTAL ZONE MANAGEMENT AUTHORITY (KCZMA) DATED 28/06/2017.

Exhibit P5 TRUE COPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT DATED 19/02/2020.

Exhibit P6 THE TRUE COPY OF THE APPLICATION FOR MUTATION DATED 30/11/2020.

Exhibit P7 THE TRUE COPY OF THE TAX RECEIPT DATED 22/12/2020.

Exhibit P7A THE TRUE COPY OF THE TAX RECEIPT DATED 08/02/2021.

Exhibit P8 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 28/10/2021.

Exhibit P9 TRUE COPY OF THE LETTER NO.A1-18945/21 DATED 11/11/2021.

Exhibit P10 TRUE COPY OF THE LETTER BY THE PETITIONER ALONG WITH FORM 10 APPLICATION DATED 29/12/2021.

Exhibit P11 TRUE COPY OF THE LETTER DATED 23/02/2022 ISSUED BY THE 1ST RESPONDENT.