Bobitha Krishnan.S vs Saju George
2023 Latest Caselaw 11843 Ker

C.O.C.1121 of 2022                   1

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                     THE HONOURABLE MR.JUSTICE V.G.ARUN

   THURSDAY, THE 16TH DAY OF NOVEMBER       2023 / 25TH KARTHIKA, 1945

                        CON.CASE(C) NO. 1121 OF 2022

AGAINST THE ORDER/JUDGMENT WP(C) 4002/2021 OF HIGH COURT OF KERALA

PETITIONER/S:

               BOBITHA KRISHNAN.S
               AGED 41 YEARS
               SREE BHAVAN, KALLIYOOR P.O, TRIVANDRUM, PIN - 695042

               BY ADVS.
               M.S.AMAL DHARSAN
               P.RAMAKRISHNAN


RESPONDENT/S:

               SAJU GEORGE
               SECRETARY, KERALA PUBLIC SERVICE COMMISSION, PATTOM
               PALACE.P.O, THIRUVANANTHAPURAM, PIN - 695004


OTHER PRESENT:

               SR.GP.T.K.VIPINDAS; SC FOR KPSC P.C.SASIDHARAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.O.C.1121 of 2022                       2

                                    V.G.ARUN J.
                         -------------------------------------
                              C.O.(C).No.1121 of 2022
                          ---------------------------------
                     Dated this the 16th day of November 2023

                                   JUDGMENT

It is informed that the directions in the judgment have been

complied with. This is recorded and the Contempt of Court Case is

closed.

Sd/-

V.G.ARUN JUDGE dpk