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Preethi Babu vs The Secretary, Regional ...
2023 Latest Caselaw 11740 Ker

Citation : 2023 Latest Caselaw 11740 Ker
Judgement Date : 16 November, 2023

Kerala High Court
Preethi Babu vs The Secretary, Regional ... on 16 November, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                      WP(C) NO. 37990 OF 2023


PETITIONER:

          PREETHI BABU,
          AGED 54 YEARS, W/O. LATE P. K. BABU,
          PUNNAKKAPARAMBIL HOUSE, ERIYAD P. O.,
          KODUNGALLUR,THRISSUR, PIN - 680666.

          BY ADV.
             SRI. I. DINESH MENON



RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY,
          REGIONAL TRANSPORT OFFICE, CIVIL STATION,
          THRISSUR, PIN - 680003.

          BY ADV.
             SRI. JOBY JOSEPH - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 37990 OF 2023

                                               2




                         DINESH KUMAR SINGH, J.
                                  --------------------------
                           W.P.(C) No.37990 of 2023
                                   -------------------------
                      Dated this the 16th day of November, 2023

                                     JUDGMENT

1. The present writ petition has been filed for the following reliefs;

i. issue a writ of mandamus or such other writs, order or direction, directing the Secretary RTA Thrissur to settle the timings and issue the varied permit in respect of SC KL 47 5957 as directed by the RTA in its meeting held on 31.01.2019 within a time frame as this Honourable Court may deem fit and proper;

ii. issue a writ of mandamus or such other writs, order or direction, directing the Secretary RTA Thrissur to consider Ext. P2 request for settlement of timings in respect of SC KL 47 5957 to operate on the varied route.

iii. to grant such other reliefs as this Honourable Court may deem fit and proper.

2. The Learned Government Pleader submits that the decision on

fixing timing for the operation of the stage carriage of the petitioner

bearing registration No. SC KL 47 5957 on route Chungam -

Kottakkadavu shall be taken in accordance with the law. WP(C) NO. 37990 OF 2023

3. Considering aforesaid submission, the present writ petition is

disposed of with direction to the respondent to take a decision on

Exhibit P-2 application of the petitioner within a period of one month,

in accordance with the law.

With the aforesaid direction, this writ petition stands finally

disposed of.

Sd/-

DINESH KUMAR SINGH JUDGE Svn WP(C) NO. 37990 OF 2023

APPENDIX OF WP(C) 37990/2023

PETITIONER'S EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE DECISION OF THE R.T.A. THRISSUR DATED 31.01.2019 IN ITEM

EXHIBIT P2 THE TRUE COPY OF THE REQUEST FOR SETTLEMENT OF TIMINGS SUBMITTED BY THE PETITIONER DATED 10.11.2023

EXHIBIT P3 THE TRUE COPY OF THE JUDGMENT IN W.P.C.

NO. 20500 OF 2023 DATED 06.07.2023

 
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