Ravindran C vs State Of Kerala
2023 Latest Caselaw 11727 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                        WP(C) NO. 36204 OF 2023
PETITIONER/S:

          RAVINDRAN C
          AGED 60 YEARS
          S/O CHIDAMBARA MANNADIAR (LATE) PROPRIETOR, SATHYA
          MOVIE HOUSE, 17/1715, CHIDAMBARA MANNADIAR COMPLEX,
          RAILWAY STATION ROAD, PALAKKAD, PIN - 678001
          BY ADVS.
          J.JULIAN XAVIER
          ROY JOSEPH
          FIROZ K.ROBIN
          MARTIN K.J.
          ANIES MATHEW
          NIRMAL KURIEN EAPEN


RESPONDENT/S:

    1     STATE OF KERALA
          REP. BY PRINCIPAL SECRETARY TO GOVERNMENT, MOTOR
          VEHICLE DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM, PIN
          - 695014
    2     COMMISSIONER OF TRANSPORT
          GOVT. OF KERALA, FORT P.O, THIRUVANANTHAPURAM, PIN -
          695023
    3     REGIONAL TRANSPORT OFFICER
          PALAKKAD KUNNATHURMEDU, PALAKKAD, PIN - 678001
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.36204 of 2023
                                 2




                           JUDGMENT

Dated this the 16th day of November, 2023

After some arguments, learned counsel for the

petitioner submits that the petitioner does not want to

press this writ petition.

Therefore, the writ petition is dismissed as not

pressed.

Sd/-

DINESH KUMAR SINGH JUDGE

AP WP(C) No.36204 of 2023

APPENDIX OF WP(C) 36204/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX INVOICE NO.TRY230000859 DATED 29.09.2023 ISSUED BY COIMBATORE ANNAMALAIS AGENCIES (P) LTD. Exhibit P2 TRUE COPY OF THE TEMPORARY CERTIFICATE OF REGISTRATION ISSUED BY THE REGIONAL TRANSPORT OFFICER, COIMBATORE (NORTH), TAMIL NADU Exhibit P3 TRUE COPY OF THE MOTOR INSURANCE CERTIFICATE CUM POLICY SCHEDULE NO.442000/31/2024/13306 DATED 29.09.2023 ISSUED BY THE ORIENTAL INSURANCE COMPANY Exhibit P4 TRUE COPY OF THE APPLICATION FOR REGISTRATION SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 26.10.2023 RESPONDENT ANNEXURES ANNEXURE R3(a) TRUE COPY OF THE SCREEN SHOT OF THE PRICE UPLOADED BY THE MANUFACTURER IN THE PARIVAHAN PORTAL ANNEXURE R3(b) TRUE COPY OF THE RELEVANT PAGE OF SECTION 2(e) OF THE KERALA MOTOR VEHICLES TAXATION ACT,1976 ANNEXURE R3(c) TRUE COPY OF THE JUDGMENT IN FATHIMA ABDULKHADAR AND ANOTHER Vs. REGIONAL TRANSPORT OFFICER,ERNAKULAM AND OTHERS,2020(2) KHC 400