M/S. Hedge Finance Limited vs Sijil T.P
2023 Latest Caselaw 11614 Ker

OP(C) No.1969/2022                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR.JUSTICE C.JAYACHANDRAN

           Wednesday, the 8th    day of November 2023 / 17th Karthika, 1945

                                  OP(C) NO. 1969 OF 2022


               EP 272/2022 OF ADDITIONAL DISTRICT COURT - VIII, ERNAKULAM

   ADDRESS OF THE PETITIONER/DECREE HOLDER:

          M/S. HEDGE FINANCE LIMITED, HEDGE HOUSE, MAMANGALAM, PALARIVATTOM,
          ERNAKULAM, KOCHI- 682025, REPRESENTED BY ITS POWER OF ATTORNEY
          HOLDER MR. ANILKUMAR K T, S/O THANKAPPAN PILLAI, AGED 42, KUNDOOR
          HOUSE, THIRUVILWAMALA, THRISSUR., PIN - 680588.

   ADDRESS OF THE RESPONDENTS/JUDGMENT DEBTORS:

      1. SIJIL T.P., S/O. INDRADAS T.P., 18/270 C, SOUPARIKA, THOPPU,
         KARUMALLOOR P.O, ERNAKULAM, PIN - 683511.

            AND ANOTHER


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Ext.P3 order, till the disposal of Original Petition
   (Civil).


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 18.10.2022 and upon hearing the arguments of SRI.SHIJU
   VARGHESE, Advocate for the petitioner, the court passed the following:

                                            ORDER

Post on 27.11.2023.

Interim order is extended till then.

Sd/- C.JAYACHANDRAN, JUDGE

08-11-2023 /True Copy/ Assistant Registrar