Leelamma Philip vs Mr.A.Shajahan.I.A.S
2023 Latest Caselaw 11606 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
  WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA,
                               1945
                 CON.CASE(C) NO. 913 OF 2019
 AGAINST THE JUDGMENT IN WP(C) 11656/2018 OF HIGH COURT OF
                           KERALA
PETITIONER/PETITIONER:

         LEELAMMA PHILIP
         AGED 47 YEARS
         W/O. JOHNSON.J., PART TIME L.G., HINDI TEACHER,
         ST. ANDREWS U.P. SCHOOL, KANATHARKUNNAM, KKARALI
         JUNCTION, SASTHAMCOTTA, KOLLAM - 690 543
         BY ADVS.
         K.P.SATHEESAN (SR.)
         SRI.P.MOHANDAS (ERNAKULAM)
         SRI.S.VIBHEESHANAN
         SRI.K.SUDHINKUMAR
         SRI.S.K.ADHITHYAN
         SRI.SABU PULLAN


RESPONDENT/FIRST RESPONDENT:

         MR.A.SHAJAHAN.I.A.S
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, SECRETARY, GENERAL EDUCATION
         DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001
         BY ADV GOVERNMENT PLEADER SRI.A.J.VARGHESE


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                 A.MUHAMED MUSTAQUE, J.
            ==============================
           Contempt Case(C) No. 913 of 2019
              ==========================
       Dated this the 8th day of November, 2023

                      JUDGMENT

Contempt Case is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

vdv APPENDIX OF CON.CASE(C) 913/2019

PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 13-11-2018 IN W.P.(C)NO. 11656/2018