Geethakrishnan G.K vs Beena P.Anand
2023 Latest Caselaw 11604 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
  WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA,
                              1945
                 CON.CASE(C) NO. 1580 OF 2020
AGAINST THE NONCOMPLIANCE OF JUDGMENT IN WP(C) 15879/2019 OF
                     HIGH COURT OF KERALA
PETITIONERS:

    1     GEETHAKRISHNAN G.K.,AGED 76 YEARS
          S/O.K.C.KESAVA PILLAI, GEETHALAYAM, PALLAM,
          KOTTAYAM-686007.
    2     VIJAYADEVI,AGED 75 YEARS
          W/O.GEETHAKRISHNAN, GEETHALAYAM, PALLAM,
          KOTTAYAM-686007.
          BY ADVS.
          M.A.ZOHRA
          SMT.SHREEJI R. NAIR


RESPONDENT/RESPONDENT NO.5:

          BEENA P.ANAND,AGE AND FATHERS NAME NOT KNOWN TO
          THE PETITIONER, THE TAHSILDAR, KANAYANNUR TALUK
          OFFICE, ERNAKULAM-682011.
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                  A.MUHAMED MUSTAQUE, J.
             ==============================
           Contempt Case(C) No. 1580 of 2020
               ==========================
        Dated this the 8th day of November, 2023

                       JUDGMENT

It appears that the direction has been complied

with. Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

vdv APPENDIX OF CON.CASE(C) 1580/2020

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN W.P.C 15879/2019 DATED 23.07.2019. ANNEXURE A2 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE CORPORATION OF KOCHI ON 07.11.2019.

ANNEXURE A3 TRUE COPY OF THE LEGAL NOTICE ISSUED TO RESPONDENT DATED 03.09.2020 WITH POSTAL RECEIPT AND ACKNOWLEDGMENT.