Shyny vs State Of Kerala
2023 Latest Caselaw 11588 Ker

OP(Crl.) No.56/2023                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
                       IA.NO.3/2023 IN OP(CRL.) NO. 56 OF 2023
      ST 204/2022 OF JUDICIAL MAGISTRATE OF FIRST CLASS - I, DEVIKULAM, IDUKKI

   PETITIONER/PETITIONER:


             SHYNY

             AGED 45 YEARS, W/O.MANOJ, PUTHENVEETTIL HOUSE,

             KATTAPPANA P.O., KATTAPPANA VILLAGE, IDUKKI TALUK,

             IDUKKI DISTRICT, PIN - 685508


   RESPONDENTS/RESPONDENTS:


    1.       STATE OF KERALA

             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA

             ERNAKULAM, KOCHI, PIN - 682031

    2.       KLM NIDHI LTD.,

             HAVING REGISTERED OFFICE AT KLM TOWER, COLLEGE ROAD,

             KOTHAMANGALAM, REPRESENTED BY POWER OF ATTORNEY HOLDER

             AND SENIOR EXECUTIVE, CREDIT CONTROL, MR.BINS VARGHESE,

             AGED 25, S/O.VARGHESE, CHARADIYIL HOUSE, UPPUTHODE P.O.,

             CHALLICITY KARA, IDUKKI DISTRICT, PIN - 685604


             Application praying that in the circumstances stated in the

   affidavit filed therewith the High Court be pleased to extent the time for

   surrender by a period of one month from 28/10/2023, in the interest of

   justice.




             This petition coming on for orders again on 08/11/2023 upon

   perusing the application and the affidavit filed in support thereof, this

   Court's order dated 13/10/2023 and upon hearing the arguments of

   SRI.VARGHESE C.KURIAKOSE, Advocate for the petitioner and of PUBLIC

   PROSECUTOR for the 1st respondent and SRI.DILEEP S.KALLAR, Advocate for

   the 2nd respondent, the court passed the following:
 OP(Crl.) No.56/2023                         2/2

                                       ORDER

The time to surrender before the lower Court as ordered by this Court in the Judgment dated 25/09/2023 in OP(Crl) 56/23 is extended for a further period of three weeks from today.

Sd/- P.V.KUNHIKRISHNAN JUDGE

08-11-2023 /True Copy/ Assistant Registrar