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M/S. Southern Tech vs State Of Kerala
2023 Latest Caselaw 11587 Ker

Citation : 2023 Latest Caselaw 11587 Ker
Judgement Date : 8 November, 2023

Kerala High Court
M/S. Southern Tech vs State Of Kerala on 8 November, 2023
WA No.916/2023                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                          &
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
             Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
                          IA.NO.4/2023 IN WA NO. 916 OF 2023

         AGAINST JUDGMENT DATED 12/04/2023 IN WP(C) 5827/2023 OF THIS COURT

   APPLICANTS/RESPONDENTS IN W.A.:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, WATER RESOURCES
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
      2. THE CHIEF ENGINEER, INVESTIGATION & DESIGN, IDRB, 3RD FLOOR, VIKAS
         BHAVAN, THIRUVANANTHAPURAM, PIN - 695033.
      3. THE SUPERINTENDING ENGINEER, MINOR IRRIGATION CENTRAL CIRCLE,
         IRRIGATION DEPARTMENT, MINI CIVIL STATION, KAKKANAD, ERNAKULAM
         DISTRICT - 682030.
      4. THE SUPERINTENDING ENGINEER, PROJECT CIRCLE, IRRIGATION DEPARTMENT,
         MINI CIVIL STATION, MUVATTUPUZHA, ERNAKULAM - 682 030.

   RESPONDENT/APPELLANT IN W.A.:

          M/S. SOUTHERN TECH, REP. BY ITS MANAGING PARTNER, TOMY VALLAMATTAM,
          S/O. VARKEY, VALLAMATTAM BUILDINGS, PANDAPILLY P.O., MUVATTUPUZHA
          TALUK, ERNAKULAM - 686672.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant one more
   month's time from 06.10.2023 to comply with the directions contained in
   the Judgment dated 22.08.2023 in W.A.No.916/2023, in the interest of
   justice.
        This Application coming on for orders upon perusing the application
   and this Court's judgment dated 22.8.2023 and the affidavit filed in
   support thereof, and upon hearing the arguments of SRI.SUJITH MATHEW JOSE,
   SPECIAL GOVERMENT PLEADER (IRRIGATION) for the Applicants and of
   SRI. KURIAN GEORGE KANNANTHANAM, SENIOR ADVOCATE and M/S. GEORGE MATHEW,
   M.D. SASIKUMARAN, ELSA DENNY PINDIS, SUNIL KUMAR A.G, MATHEW K.T., GEORGE
   K.V., STEPHY K. REGI and ADARSH KURIAN, Advocates for the respondent, the
   Court on the same day passed the following:
                                      ORDER

Time is extended as prayed for.

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

08-11-2023 /True Copy/ Assistant Registrar

 
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