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Vinila Krishnan vs Commissioner Of Entrance ...
2023 Latest Caselaw 11568 Ker

Citation : 2023 Latest Caselaw 11568 Ker
Judgement Date : 8 November, 2023

Kerala High Court
Vinila Krishnan vs Commissioner Of Entrance ... on 8 November, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                         WP(C) NO. 36124 OF 2023
PETITIONER:

           VINILA KRISHNAN
           AGED 27 YEARS
           D/O LATE. KRISHNAN P.M., SREE RUDRAM, 10/268, PULLATTU
           THAZHAM, KARUVATTUR, KOZHIKKODE,, PIN - 673611

           BY ADVS.
           SARATH M.S.
           N.J.ASHWIN



RESPONDENTS:

    1      COMMISSIONER OF ENTRANCE EXAMINATION
           OFFICE OF THE COMMISSIONER OF ENTRANCE EXAMINATION,
           HOUSING BOARD BUILDING, SHANTI NAGAR,
           THIRUVANANTHAPURAM,, PIN - 695001

    2      THE PRINCIPAL
           GOVERNMENT LAW COLLEGE, THRISSUR, AYYANTHOLE, THRISSUR
           DISTRICT,, PIN - 680003

    3      UNIVERSITY OF CALICUT
           THENHIPALAM P.O., MALAPPURAM DISTRICT, REPRESENTED BY
           ITS REGISTRAR, PIN - 673635

    4      BHARATI COLLEGE
           AFFILIATED TO UNIVERSITY OF DELHI, JANAKPURI, DELHI,
           REPRESENTED BY ITS PRINCIPAL, PIN - 110058

    5      UNIVERSITY OF DELHI
           CONFERENCE CENTRE, NORTH DELHI, DELHI, REPRESENTED BY
           ITS REGISTRAR, PIN - 110007

 ADDL.R6   THE PRINCIPAL,
           GOVERNMENT LAW COLLEGE, KOZHIKODE
           *IS SUO MOTU IMEPLEADED AS ADDITIONAL 6TH RESPONDENT AS
           PER ORDER DATED 08.11.2023 IN W.P(C).No.36124 OF 2023
 WP(C) NO. 36124 OF 2023               2

             SMT.NISHA BOS, SR.GP
             SRI.P.C.SASODHARAN, SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   08.11.2023,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 36124 OF 2023              3


                              T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C)No.36124 of 2023
                  --------------------------------------------
            Dated this the 8th day of November, 2023

                             JUDGMENT

When the case is taken up, it is submitted that the

student has been provisionally allotted to the Government

Law College, Kozhikode in the Mop-up round. It is submitted

by the University that equivalency certificate had already

been granted to the petitioner.

In the above circumstances, this writ petition is disposed

of directing the Principal, Government Law College,

Kozhikode, the additional 6th respondent to admit the

petitioner on the basis of the allotment and equivalency

certificate which has already been granted, if the petitioner

has submitted all other papers and the final allotment is also

to the same College.

Sd/-

T.R.RAVI JUDGE LEK

APPENDIX OF WP(C) 36124/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE MARK SHEET FOR ALL 6 SEMESTERS FOR THE SEMESTER EXAMINATION MAY-JUNE 2021 ISSUED BY THE 5TH RESPONDENT UNIVERSITY TO THE PETITIONER (EXAM ROLL NO.18008527091)

Exhibit P2 TRUE COPY OF THE CERTIFICATE CONFERRING B.A. (HONS.) POLITICAL SCIENCE ISSUED TO THE PETITIONER (ENROLLMENT NO.18BHACBHPS000091) DATED 26/02/2022 BY THE 5TH RESPONDENT UNIVERSITY OF DELHI

Exhibit P3 TRUE COPY OF THE ALLOTMENT CARD FOR THE FIRST PHASE ALLOTMENT DATED 27/09/2023 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER (ROLL NO.710991)

Exhibit P4 TRUE COPY OF THE TRANSFER CERTIFICATE ISSUED TO THE PETITIONER (COLLEGE ROLL NO.18/1100) BY THE 4TH RESPONDENT DATED 18/10/2023

Exhibit P5 TRUE COPY OF THE ONLINE APPLICATION (NO.28517) MADE BY PETITIONER FOR THE EQUIVALENCY CERTIFICATE BEFORE THE 3RD RESPONDENT UNIVERSITY OF CALICUT DATED 30/10/2023

Exhibit P6 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 30/10/2023

Exhibit P6(a) TRUE COPY OF THE POSTAL RECEIPT DATED 30.10.2023 WITH REGARD TO EXHIBIT-P6

Exhibit P7 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 30/10/2023

Exhibit P7(a) TRUE COPY OF THE POSTAL RECEIPT DATED 30.10.2023 WITH REGARD TO EXHIBIT-P7

Exhibit P8 TRUE COPY OF THE CONDUCT CERTIFICATE ISSUED TO THE PETITIONER BY A GAZETTED OFFICER NAMELY PRASOBH KUMAR.C.P. DATED 09/10/2023

 
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