Citation : 2023 Latest Caselaw 11503 Ker
Judgement Date : 8 November, 2023
WP(C) No.36447/2023 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
WP(C) NO. 36447 OF 2023
PETITIONER:
1. BIJU ABRAHAM, AGED 44 YEARS, S/O. ABRAHAM, RESIDING AT KUZHAKKATTU
VADAKKEVILA VEEDU, HOUSE, AMPALATHUMKALA P.O., KOTTARAKKARA,
KOLLAM, FORMER PRESIDENT AMPALATHUMKALA KSHEEROLPADAKA CO-OPERATIVE
SOCIETY, LTD NO. Q. 188 (D) APCOS, AMPALATHUMKALA P.O., EZHUKONE,
KOLLAM, PIN - 691505
2. MURALEEDHARAN, AGED 68 YEARS, S/O. NARAYANAN, RESIDING AT VATTAVILA
VEEDU, AMPALATHUMKALA P.O., KOTTARAKKARA, KOLLAM, PIN - 691505
3. SULOCHANA, AGED 73 YEARS D/O. NARAYANAN, MUKALUVILA VEEDU,
IRUMPAMGADU P.O., KOTTARAKKARA, KOLLAM, PIN - 691505
4. SUNIMOL, AGED 43 YEARS, W/O. JOY, KUZHAKKATT VADAKKATHIL
AMPALATHUMKALA P.O. EZHUKONE, KOLLAM, PIN - 691505
5. SANEESH KUMAR P, AGED 55 YEARS, S/O. PADMANABHA PILLAI, GOKUL
NIVAS, AMPALATHUMKALA P.O., EZHUKONE, KOLLAM, PIN - 691505
RESPONDENT:
1. THE STATE OF KERALA DEPARTMENT OF AGRICULTURE, SECRETARIAT,
THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY, PIN - 695001
2. THE DIRECTOR OF DAIRY DEVELOPMENT, DAIRY DEVELOPMENT DEPARTMENT,
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
3. THE DEPUTY DIRECTOR OF DAIRY DEVELOPMENT, DAIRY DEVELOPMENT
DEPARTMENT, OFFICE OF THE DEPUTY DIRECTOR OF DAIRY DEVELOPMENT, ST.
MARY'S BUILDING, CASHEW STREET, WEST MUNDAKKAL, KOLLAM, PIN - 691001
4. THE DAIRY EXTENSION OFFICER, KOTTARAKKARA DAIRY EXTENSION SERVICE
UNIT, KOTTARAKKARA ETC P.O., KOLLAM, PIN - 691531
5. AMPALATHUMKALA KSHEEROLPADAKA CO-OPERATIVE SOCIETY, LTD NO. Q. 188
(D) APCOS AMPALATHUMKALA P.O., EZHUKONE, KOLLAM REPRESENTED BY ITS
SECRETARY, PIN - 691505
6. LIJI RAMESH, AGED 35 YEARS W/O. RAMESH, VALOORVILAYIL LAL BHAVAN,
IRUMPANANKKAD P.O., EZHUKONE, KOLLAM, PIN - 691505
7. PART-TIME ADMINISTRATOR, AMPALATHUMKALA KSHEEROLPADAKA CO-OPERATIVE
SOCIETY, LTD NO. Q. 188 (D) APCOS, AMPALATHUMKALA P.O., EZHUKONE,
KOLLAM, PIN - 691505
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay Ext.P13 order and to direct respondents 1 to 3 to
reinstate the petitioners as managing committee members provisionally,
pending disposal of the Writ Petition.
WP(C) No.36447/2023 2/5
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
03.11.2023 and upon hearing the arguments of N.ANAND, RAJESH O.N.
Advocates for the petitioners, and of GOVERNMENT PLEADER for Respondents 1
to 4, the court passed the following:
WP(C) No.36447/2023 3/5
N. NAGARESH, J.
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W.P.(C) No.36447 of 2023
---------------------------------------
Dated this the 8th day of November, 2023
ORDER
*************
Ext.P13 order appointing a Part Time Administrator was
passed by the Deputy Director on the ground that there is no
quorum for functioning the Committee in view of the
disqualification order contained in Ext.P12. By interim order
dated 03.11.2023 in W.P.(C) No.36439 of 2023, this Court has
stayed the operation of Ext.P14 order relating to disqualification
of the writ petitioner therein.
2. In view of the said interim order, it is an admitted
position that the Committee enjoys the quorum now. In that view
of the matter, there will be an interim order staying the operation
of Ext.P13 order dated 31.10.2023.
WP(C) No.36447/2023 4/5
W.P.(C) No.36447 of 2023
3. There will be a consequential direction to permit the
Committee to function provisionally and subject to further orders in
this writ petition.
4. The respondents to file counter affidavit.
Post for orders on 04.12.2023.
Sd/-
N. NAGARESH
JUDGE
ams
08-11-2023 /True Copy/ Assistant Registrar
WP(C) No.36447/2023 5/5
APPENDIX OF WP(C) 36447/2023
Exhibit P12 A TRUE COPY OF THE ORDER DATED 31.10.2023 PASSED BY
RESPONDENT NO.3 IN NO. DDKLM/1133/2023-A3 Exhibit P13 A TRUE COPY OF THE ORDER DATED 31.10.2023 PASSED BY RESPONDENT NO. 3 IN NO. DDKLM/1133/2023-A3 Exhibit P14 A TRUE COPY OF THE JUDGMENT DATED 06.07.2017 PASSED BY THIS HON'BLE COURT IN WA NO. 1410 OF 2017
08-11-2023 /True Copy/ Assistant Registrar
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