Mubeena vs State Of Kerala
2023 Latest Caselaw 11489 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                   &
              THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
   WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                       WP(CRL.) NO. 1030 OF 2023
PETITIONER:

          MUBEENA,
          AGED 30 YEARS
          W/O NAVAS @ KATTACHI, RESIDING AT CHARUVILA PUTHEN
          VEEDU, KINATTUMUKKU, AIRAKUZHY P.O, KADAKKAL VILLAGE,
          KOTTARAKKARA TALUK, KOLLAM DISTRICT, PIN - 691559
          BY ADVS.
          J.R.PREM NAVAZ
          SUMEEN S.
          MUHAMMED SWADIQ
RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO HOME DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     ADDITIONAL CHIEF SECRETARY HOME (SSA),
          GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
    3     DISTRICT MAGISTRATE KOLLAM
          OFFICE AT DISTRICT COLLECTOR OFFICE, CIVIL STATION,
          KOLLAM, KOLLAM DISTRICT, PIN - 691013
    4     DISTRICT POLICE CHIEF
          KOLLAM (RURAL), KOTTARAKKARA,
          KOLLAM DISTRICT, PIN - 691506
    5     ADVISORY BOARD KAA(P)A,
          REPRESENTED BY ITS SECRETARY, ERNAKULAM, PIN - 682011
    6     THE SUPERINTENDENT OF PRISON
          CENTRAL PRISON, POOJAPPURA,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695012
    7     THE CIRCLE INSPECTOR OF POLICE
          KODAKKAL POLICE STATION, KOLLAM DISTRICT, PIN - 691536
          SRI.K.A.ANAS-GP
     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO.1030 OF 2023

                                       2




                               JUDGMENT

Dated this the 8th day of November, 2023

Anu Sivaraman, J.

It is submitted by the learned counsel for the petitioner that the

period of detention in this writ petition (criminal) has already expired

and the detenue has been released.

This writ petition (criminal) is, accordingly, closed as having

become infructuous.

Sd/-

ANU SIVARAMAN JUDGE

Sd/-

C. PRATHEEP KUMAR JUDGE NP WP(CRL.) NO.1030 OF 2023

APPENDIX OF WP(CRL.) 1030/2023

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 24.04.2023 PASSED BY THE 2ND RESPONDENT Exhibit P2 THE TRUE COPY OF THE ORDER OF APPROVAL PASSED BY THE 2ND RESPONDENT DATED 06.05.2023 Exhibit P3 THE TRUE COPY OF THE ORDER BEARING NO: GO (RT) NO.1565/2023/HOME DATED 14.06.2023 RESPONDENTS' EXHIBITS: NIL