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Shajitha.S vs State Of Kerala
2023 Latest Caselaw 11488 Ker

Citation : 2023 Latest Caselaw 11488 Ker
Judgement Date : 8 November, 2023

Kerala High Court
Shajitha.S vs State Of Kerala on 8 November, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                   &
              THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
   WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                       WP(CRL.) NO. 715 OF 2023
PETITIONER:

          SHAJITHA.S
          AGED 35 YEARS
          W/O. THOUFEER, VALIYAVILA, CHANNELKARA, EDAKKODER,
          NEMOM.P.O, PALLICHAL, THIRUVANANTHAPURAM., PIN - 695020
          BY ADVS.
          V.R.REKESH
          UNNIKRISHNAN R.
RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695001
    2     THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
          HOME DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
    3     THE DISTRICT MAGISTRATE
          THIRUVANANTHAPURAM, COLLECTORATE, KUDAPPANAKKUNNU P.O.,
          THIRUVANANTHAPURAM, PIN - 695043
    4     THE COMMISSIONER OF POLICE,
          VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
    5     THE SUPERINTENDENT OF PRISON
          CENTRAL PRISON, VIYYUR, KANNUR, PIN - 680010
          SRI.K.A.ANAS-GP
     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO.715 OF 2023

                                     2




                              JUDGMENT

Dated this the 8th day of November, 2023

Anu Sivaraman, J.

It is submitted by the learned Government Pleader appearing for

the respondents that the period of detention has already expired and

the detenue has been released on 03.11.2023.

In the above view of the matter, we are of the opinion that there

is no purpose in considering this writ petition (criminal) any further.

This writ petition (criminal) is, accordingly, closed as having become

infructuous.

Sd/-

ANU SIVARAMAN JUDGE

Sd/-

C. PRATHEEP KUMAR JUDGE NP WP(CRL.) NO.715 OF 2023

APPENDIX OF WP(CRL.) 715/2023

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER NO: S13-468470/2022 DATED 31.10.2022 Exhibit P2 TRUE COPY OF THE COMPLAINT DATED 08-07-2022 BEFORE THE HON'BLE DISTRICT MAGISTRATE Exhibit P3 TRUE COPY OF THE COMPLAINT FILED BEFORE THE HON'BLE HUMAN RIGHTS COMMISSION DATED 21-01-

Exhibit P4 TRUE COPY OF COMPLAINT FILED BEFORE THE POLICE COMPLAINTS AUTHORITY DATED 21-1-2020 Exhibit P5 TRUE COPY OF THE COMPLAINT FILED BEFORE THE SOUTH ZONE IG DATED 21-01-2020 Exhibit P6 TRUE COPY OF THE COMPLAINT FILED BEFORE THE COMMISSIONER OF POLICE,THIRUVANANTHAPURAM DATED 14-12-2020 Exhibit P7 TRUE COPY OF THE COMPLAINT FILED DATED 23-10-

2021 BEFORE THE ASSISTANT COMMISSIONER OF POLICE ,FORT, THIRUVANANTHAPURAM Exhibit P8 TRUE COPY OF THE REJECTED ORDER NO: S13-

437914/2022 DATED 28.09.2022 Exhibit P9 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE ADDL.CHIEF SECRETARY (HOME) DATED 08-11-2022 Exhibit P10 TRUE COPY OF ORDER G.O(RT)N0.3704/2022/HOME DATE 31-12-2022 SIGNED ON 05-01-2023 RESPONDENTS' EXHIBITS: NIL

 
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