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Mrs.Geetha Krishnankutty vs John Mathai
2023 Latest Caselaw 11472 Ker

Citation : 2023 Latest Caselaw 11472 Ker
Judgement Date : 8 November, 2023

Kerala High Court
Mrs.Geetha Krishnankutty vs John Mathai on 8 November, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                         RP NO. 1116 OF 2023
 AGAINST THE ORDER/JUDGMENT WP(C) 25761/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER:

           MRS.GEETHA KRISHNANKUTTY
           AGED 51 YEARS
           W/O KRISHNANKUTTY , REVATHY BHAVAN, VARIAPURAM, ELANTHOOR
           EAST.P.O, ELANTHUR VILLAGE, KOZENCHERRY TALUK,
           PATHANAMTHITTA DISTRICT, PIN - 689643
           BY ADVS.
           V.SETHUNATH
           THOMAS ABRAHAM (K/1051/2010)
           V.R.MANORANJAN (MUVATTUPUZHA)
           SREEGANESH U.
           LAKSHMINARAYAN.R


RESPONDENTS:

     1     JOHN MATHAI
           AGED 68 YEARS
           /O.MATHAI YOHANNAN, VALIYATHAZHAYIL HOUSE, ELANTHOOR EAST
           P.O, VARIAPURAM, ELANTHOOR, VILLAGE, KOZHENCHERRY TALUK,
           PATHANAMTHITTA DISTRICT, PIN - 689643
     2     LIZY JOHN MATHAI
           AGED 65 YEARS
           W/O.JOHN MATHAI, VALIYATHAZHAYIL HOUSE, ELANTHOOR EAST
           P.O, VARIAPURAM ELANTHOOR VILLAGE, KOZHENCHERRY TALUK,
           PATHANAMTHITTA DISTRICT, PIN - 689643
     3     STATE OF KERALA
           REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
     4     THE DISTRICT COLLECTOR
           PATHANAMTHITTA DISTRICT, PIN - 689645
     5     THE REVENUE DIVISIONAL OFFICER
           ADOOR, PATHANAMTHITTA DISTRICT, PIN - 691523
     6     THE TAHASILDAR
           KOZHENCHERRY TALUK, TALUK OFFICE, MINI CIVIL STATION,
           PATHANAMTHITTA DISTRICT, PIN - 689645
     7     THE VILLAGE OFFICER
 R.P. No. 1116 OF 2023

                                     2

             ELANTHOOR VILLAGE, KOZHENCHERRY TALUK,
             PATHANAMTHITTA DISTRICT, PIN - 689513
     8       ELANTHOOR GRAMA PANCHAYATH
             REPRESENTED BY ITS SECRETARY, ELANTHOOR WEST P.O.,
             KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT, PIN -
             689513
     9       THE SENIOR GEOLOGIST
             DEPARTMENT OF MINING AND GEOLOGY OFFICE, ADOOR,
             PATHANAMTHITTA DISTRICT, PIN - 689645
     10      THE ENVIRONMENTAL ENGINEER
             KERALA POLLUTION CONTROL BOARD, OFFICE OF THE
             POLLUTION CONTROL BOARD, PATHANAMTHITTA DISTRICT,
             PIN - 689645
     11      THE DISTRICT OFFICER
             DISTRICT OFFICE GROUND WATER DEPARTMENT,
             PATHANAMTHITTA DISTRICT, PIN - 689645
             SRI. BIMAL K. NATH - GP

       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
08.11.2023,      THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.P. No. 1116 OF 2023

                                     3

                             ORDER

The review petition is filed against the judgment

dated 18.10.2023 in W.P.(c) No. 25761 of 2023. The

apprehension expressed by the learned counsel for the

review petitioner/10th respondent is that the 5 th

respondent/3rd respondent in the writ petition, the

Revenue Divisional Officer would consider the directions

in the judgment as a positive direction to allow Ext. P10

application. The said apprehension is without any basis.

However, it is clarified that the Revenue Divisional Officer

shall consider Ext. P10 application untramalled by any

observations in the judgment.

The review petition is disposed of.

MURALI PURUSHOTHAMAN bnu JUDGE R.P. No. 1116 OF 2023

APPENDIX

PETITIONER'S ANNEXURES

Annexure A1 THE TRUE COPY OF THE CASE STATUS TAKEN FROM THE WEBSITE OF MUNSIFF'S COURT PATHANAMTHITTA IN O.S.NO. 409/2020, FILING DATED 22.12.2020 Annexure A2 THE TRUE COPY OF THE CASE STATUS TAKEN FROM THE WEBSITE OF MUNSIFF'S COURT PATHANAMTHITTA IN O.S.NO. 255/2021, FILING DATED 17.9.2021 Annexure A3 THE TRUE COPY OF THE INTERIM ORDER OF THIS COURT IN W.P(C) NO. 6670/2023 DATED 27-2-2023 Annexure A4 THE TRUE COPY OF THE INTERIM ORDER OF THIS COURT IN W.P(C) NO. 11030 /2023 DATED 30-3-2023 Annexure A5 THE TRUE COPY OF THE JUDGMENT OF THIS COURT IN W.P(C) NO. 6670/2023 DATED 31- 03-2023

 
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