Ibrahimkutty vs The Chairman
2023 Latest Caselaw 11461 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                       WP(C) NO. 29958 OF 2021


PETITIONERS:

     1     IBRAHIMKUTTY
           AGED 52 YEARS
           S/O.UMMERKUTTY, KAVUMPURATHU VEEDU, K.S.PURAM P.O.,
           KADATHUR MURI, KULASEKHARAPURAM VILLAGE, KARUNAGAPPALLY
           TALUK, KOLLAM DISTRICT, REPRESENTED BY POWER OF ATTORNEY
           HOLDER, YUSUF KUNJU, RESIDING AT VAISYARATHU HOUSE,
           KADATHUR MURI, KULASEKHARAPURAM VILLAGE, KARUNAGAPPALLY
           TALUK, KOLLAM DISTRICT.
     2     ADDL.P2 ABDUL RAHIM,
           S/O.IBRAHIMKUTTY, AGED 61 YEARS, RESIDING AT KAVUMPURATH
           HOUSE, KADATHOOR MURI, KULASEKHARAPURAM P.O.,
           KARUNAGAPPALLY, KOLLAM-690544.
     3     ADDL.P3 K.E ABDULSAMAD,
           S/O.IBRAHIMKUTTY, AGED 58, RESIDING AT KAVUMPURATH HOUSE,
           KADATHOOR MURI, KULASEKHARAPURAM P.O., KARUNAGAPPALLY,
           KOLLAM-690544.
     4     ADDL.P4 NAWAS,
           S/O.IBRAHIMKUTTY, AGED 57, RESIDING AT KAVUMPURATH HOUSE,
           KADATHOOR MURI, KULASEKHARAPURAM P.O., KARUNAGAPPALLY,
           KOLLAM-690544.
     5     ADDL.P5 MUBEENA ABDUL RASHEED,
           W/O.ABDUL RASHEED, AGED 53 YEARS, RESIDING AT
           PUTHENVEETTIL, PUNNAKKULAM MURI, KULASEKHARAPURAM P.O.,
           KARUNAGAPPALLY TALUK, KOLLAM DISTRICT-690544.
     6     ADDL.P6 SAVAD E,
           S/O.IBRAHIMKUTTY, AGED 46 YEAR, RESIDING AT KAVUMPURATH
           HOUSE, KADATHOOR MURI, KULASEKHARAPURAM P.O.,
           KARUNAGAPPALLY, KOLLAM-690544.
     7     ADDL.P7 SALEENA E.,
           W/O.NAZARUDEEN, AGED 46 YEARS, RESINDING AT POCHAYIL
           HOUSE, KOZHIKODE, S.V. MARKET P.O., KARUNAGAPPALLY,
           KOLLAM-690544.
     8     ADDL.P8 ABDUL LATHEEF,
           S/O. S/O.IBRAHIMKUTTY, AGED 48 YEARS, RESIDING AT
           KAVUMPURATH HOUSE, KADATHOOR MURI, KULASEKHARAPURAM P.O.,
           KARUNAGAPPALLY, KOLLAM-690544. (PETITIONERS 1 TO 7
 WP(C) NO. 29958 OF 2021

                                2

            REPRESENTED BY THEIR POWER OF ATTORNEY HOLDER,
            YUSEF KUNJU, S/O.KASIMKUNJU, AGED 64 YEARS,
            RESIDING AT VAISARATHU HOUSE, KADATHOOR MURI,
            KULASEKHARAPURAM P.O., KARUNAGAPPALLY TALUK,
            KOLLAM DISTRICT.) [ADDL.P2 TO P8 ARE IMPLEADED AS
            PER ORDER DATED 23/11/2022 IN I.A-1/22 IN WP(C)
            29958/2021]
            BY ADVS.
            B.KRISHNA MANI
            DHANUJA M.S
            N.V.SANDHYA
            SIJU RAJAN


RESPONDENTS:

     1      THE CHAIRMAN
            NATIONAL HIGHWAY AUTHORITY OF INDIA, G 5 & 6,
            SECTOR 10, DWARKA, NEW DELHI - 110 075.
     2      PROJECT DIRECTOR
            PROJECT IMPLEMENTATION UNIT THIRUVANANTHAPURAM,
            NATIONAL HIGHWAYS AUTHORITY OF INDIA, TC
            36/414(5), KOYIKKAL VEEDU KAVU LANE,
            THIRUVANANTHAPURAM - 695 024.
     3      THE DISTRICT COLLECTOR
            KOLLAM - 691 013.
     4      THE SPECIAL TAHSILDAR
            LAND ACQUISITION, NATIONAL HIGHWAY, A1 UNIT 4,
            KARUNGAPPALLY, KOLLAM DISTRICT - 690 518.
     5      SHYLENDRAN
            S/O.SREEDHARAN, KUTTUNGAL VEEDU, ADINADU SOUTH
            MURI, KULASEKHARAPURAM VILLAGE, KARUNGAPPALLY
            TALUK, KOLLAM - 690 544.
     6      SAIDALI
            S/O.MOIDUNNI, KULATHINGAL PEEDIKA, THONTHOORKARA
            P.O., THONTHOORKARA DESOM, THONTHOORKARA VILLAGE,
            THALAPPALLY TALUK, THRISSUR - 680 506.
            BY ADVS.
            K.P.SATHEESAN (SR.)
            K.SUDHINKUMAR
            P.MOHANDAS (ERNAKULAM)
            S.K.ADHITHYAN
            SABU PULLAN
 WP(C) NO. 29958 OF 2021

                                   3

             GOKUL D. SUDHAKARAN
             SRI. BIMAL K. NATH - GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   08.11.2023,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 29958 OF 2021

                             4

                          JUDGMENT

It is submitted by the learned counsel for the

petitioner that the matter has been settled between

the parties out of Court. The learned counsel for the

3rd respondent also admits the same. On the basis of

the said submission made by the learned counsel for

the petitioner and the 3rd respondent this writ petition

is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE bnu WP(C) NO. 29958 OF 2021

APPENDIX

PETITIONERS EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 30/6/2012 IN O.S.47/2009 BEFORE THE SUB COURT, KOLLAM.

Exhibit P2 TRUE COPY OF THE APPEAL, R.F.A.NO.769/2012 DATED 3/9/21 BEFORE THE HON'BLE HIGH COURT OF KERALA. Exhibit P3 TRUE COPY OF THE INJUNCTION APPLICATION DATED 3/9/2012.

Exhibit P4 TRUE COPY OF THE ORDER OF INJUNCTION DATED 12/11/2012.

Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED 29/11/2021 BEFORE THE SPECIAL TAHSILDAR LAND ACQUISITION (NH).

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED NIL BEFORE THE DISTRICT COLLECTOR, KOLLAM.