Joaanna Ashken vs State Of Kerala
2023 Latest Caselaw 11440 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                       WP(C) NO. 36542 OF 2023
PETITIONER:

          JOAANNA ASHKEN
          AGED 18 YEARS
          D/O.ASHKEN K.A., RESIDING AT 10/1561, SOUTH
          THAMARAPARAMBU, FORT KOCHI, KOCHI, PIN - 682001

          BY ADVS.
          T.MADHU
          C.R.SARADAMANI
          RENJISH S. MENON
          VRINDA T.S.
          AISWARYA JAYAPAL



RESPONDENTS:


    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          HEALTH AND FAMILY WELFARE DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001

    2     KERALA UNIVERSITY OF HEALTH SCIENCES
          THRISSUR, REPRESENTED BY ITS REGISTRAR., PIN - 680596

    3     LBS CENTRE FOR SCIENCE AND TECHNOLOGY
          PALAYAM, NANDAVANAM, THIRUVANANTHAPURAM REPRESENTED BY
          ITS DIRECTOR, PIN - 695033

    4     STATE INSTITUTE OF MEDICAL EDUCATION AND TECHNOLOGY
          [SIMET],SI-MET DIRECTORATE, T.C.97/2750 PATTOOR,
          VANCHIYOOR POST, NEAR GENERAL HOSPITAL
          THIRUVANANTHAPURAM , REPRESENTED BY ITS DIRECTOR,
          PIN - 695035

    5     THE PRINCIPAL
          SIMET COLLEGE OF NURSING, PALLURUTHY, KOCHI, PIN -
          682005
 WP(C) NO. 36542 OF 2023                2

             SRI.P.SREEKUMAR, SC
             SMT.SHAMEENA SALAHUDHEEN, SC
             SRI.VENUGOPAL, GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   08.11.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 36542 OF 2023                 3


                             T.R. RAVI, J.
             --------------------------------------------
                    W.P.(C)No.36542 of 2023
                 --------------------------------------------
           Dated this the 8th day of November, 2023

                            JUDGMENT

The petitioner has approached this Court seeking

admission for the course B.Sc Nursing in the NRI quota. The

petitioner was ranked 94 but did not get allotment in the 1 st

and 2nd rounds. It is stated that the petitioner got allotment in

the spot admission round but could not get admission, since

she could not produce the certificate from the sponsor

employer. The writ petition has been filed saying that two

seats are still available in the 5th respondent College.

2. The Standing Counsel for the 3rd respondent

submitted that the entire allotment and admissions were over

by 30.10.2023 and the 3rd respondent has received

communication from the Indian Nursing Council stating that

the students who are admitted till 30.10.2023 are to be

treated as regular batch and any student who is admitted

from 01.11.2023 will be treated as irregular batch.

In the above situation, no orders can be granted in the

writ petition. The writ petition is closed.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 36542/2023

PETITIONER EXHIBITS

Exhibit-P1 THE TRUE COPY OF THE RELEVANT PORTION OF THE PROSPECTUS ISSUED BY THE FIRST RESPONDENT

Exhibit-P2 THE TRUE COPY OF THE CERTIFICATE DATED 12/5/2023 BEARING REGISTRATION NO.T223/75452/0008 ISSUED BY CONTROLLER OF EXAMINATIONS, CENTRAL BOARD OF SECONDARY EDUCATION

Exhibit-P3 THE TRUE COPY OF THE NOTICE DATED NIL DOWNLOADED FROM THE WEBSITE OF THE THIRD RESPONDENT

Exhibit-P4 THE TRUE COPY OF THE GOVERNMENT ORDER BEARING NO.GO(MS) NO.193/2013/H&FWD DATED 22/5/2013 ISSUED BY THE FIRST RESPONDENT

Exhibit-P5 THE TRUE COPY OF THE LIST OF ADDITIONAL DOCUMENTS TO BE PRODUCED BY THE NRI CANDIDATES AT THE TIME OF ADMISSION AS STIPULATED BY THE THIRD RESPONDENT

Exhibit-P6 THE TRUE COPY OF THE CERTIFICATE DATED 1/11/2023 BEARING NO.BR/GEM/50/2023-24 ISSUED BY THE MANAGER, SOUTH INDIAN BANK LTD, VELI-KOCHI BRANCH

Exhibit-P7 THE TRUE COPY OF THE CERTIFICATE BEARING NO.237/23 DATED 23/9/2023 ISSUED BY THE VILLAGE OFFICER, FORT KOCHI VILLAGE

Exhibit-P8 THE TRUE COPY OF THE PASSPORT BEARING NO.P2095330 ATTESTED BY THE EMBASSY OF INDIA AT MUSCAT OF SRI.K.A.JAISON