Sideeque vs Sachin Kumar Yadav
2023 Latest Caselaw 6009 Ker

Con.Case(C) No.989/2023                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                    CON.CASE(C) NO. 989 OF 2023(S) IN WP(C) 9383/2022

   PETITIONER/PETITIONER IN THE WP(C):


           SIDEEQUE, AGED 42 YEARS, S/O. MOHAMED MUSLIYAR,
           KADAVANDY HOUSE, PALLIYAL, INDIANOOR P.O,
           KOTTAKKAL, MALAPPURAM DISTRICT, PIN-676 503,
           REPRESENTED BY ITS POWER OF ATTORNEY HOLDER,
           HAMZA KADAVANDI, AGED 67 YEARS, S/O. KUNCHIMARAKKAR,
           KOZHITHARA HOUSE, INDIANOOR P.O, KOTTAKKAL,
           MALAPPURAM DISTRICT, PIN - 676 503.

        BY ADVS. M/S.JACOB SEBASTIAN, WINSTON K.V & ANU JACOB

   RESPONDENT/1ST RESPONDENT IN THE WP(C):


           SACHIN KUMAR YADAV, THE REVENUE DIVISIONAL OFFICER, TIRUR,
           OFFICE OF THE REVENUE DIVISIONAL OFFICER TIRUR, TIRUR P.O,
           MALAPPURAM DISTRICT, PIN - 676 301.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   24.05.2023, the court on the same day passed the following:

                                              ORDER

After going through the pleadings in the Contempt case, I am prima

facie of the opinion that the respondent committed contempt. The

respondent will appear in person before this Court on 19/06/2023 at 10:15 a.m.

In the meanwhile, if the directions are complied with or if the

judgment is varied or modified, the appearance is dispensed with.

Post on 19/06/2023.

Sd/- P.V.KUNHIKRISHNAN JUDGE

24-05-2023 /True Copy/ Assistant Registrar